Kusum Singh vs Poabs Group Enterprises Pvt Ltd
2022 Latest Caselaw 4016 Ker

RFA No.24/2022                                1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                        THE HONOURABLE MR. JUSTICE P.SOMARAJAN
             Tuesday, the 5th day of April 2022 / 15th Chaithra, 1944
                        IA.NO.1/2022 IN RFA NO. 24 OF 2022
                    OS 93/2011 OF SUB COURT,KATTAPPANA, IDUKKI
   PETITIONERS/APPELLANTS IN RFA:

      1.    KUSUM SINGH, AGED 64 YEARS, W/O.P.K.SINGH, RESIDING AT PAMPANAR
           ESTATE, PAMPANAR KARA, PEERMADU VILLAGE, PEERMADU TALUK, PIN-685531.

    AND OTHERS

   RESPONDENTS/RESPONDENMTS IN RFA

      1. POABS GROUP ENTERPRISES PVT LTD, KUTTOOR, THIRUVALLA,
         PATHANAMTHITTA, REPRESENTED BY ITS DIRECTOR THOMAS JACOB, S/O.
         JACOB, AGED 51 YEARS, RESIDING AT PANACHIYIL HOUSE, OTHARA KARA,
         KUTTOOR VILLAGE, PIN-689102.

    AND OTHERS

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   of the Judgment and decree dated 04.12.2021 in O.S.No.93/2011 on the file of
   the Sub Court, Kattappana, pending disposal of this Regular First Appeal.
        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof, and this court's
   order dated 10/03/2022 and upon hearing the arguments of M/S.
   LIJI.J.VADAKEDOM, REXY ELIZABETH THOMAS, TOM E. JACOB, ARYA JOSEPH,
   Advocates for the petitioners and of SRI.N.JAMES KOSHY, Advocate for R1 to
   R3, the court passed the following:
                                       ORDER

Interim order will stand extended till 27/5/2022.

Sd/- P.SOMARAJAN JUDGE

05-04-2022 /True Copy/ Assistant Registrar