Dominic A vs S.Venkatesapathy Ias
2022 Latest Caselaw 3998 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
             THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
     TUESDAY, THE 5TH DAY OF APRIL 2022 / 15TH CHAITHRA, 1944
                        CON.CASE(C) NO. 576 OF 2022
 AGAINST THE JUDGMENT IN WP(C) 28295/2020 OF HIGH COURT OF KERALA


PETITIONER :

             DOMINIC A.,
             AGED 65 YEARS,
             S/O. AUGUSTINE, OLICKAL HOUSE,
             GREEN PARK, THODUPUZHA,
             IDUKKI DISTRICT, PIN - 685 581.

             BY ADVS.
             JOBY JACOB PULICKEKUDY
             ANIL GEORGE



RESPONDENT/ 1ST RESPONDENT :

             SRI.S.VENKATESAPATHY IAS,
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
             MANAGING DIRECTOR, KERALA WATER AUTHORITY,
             JALABHAVAN, THIRUVANANTHAPURAM, PIN - 695033.

             BY ADV GEORGIE JOHNY

             SRI.P.BENJAMIN PAUL, SC




     THIS    CONTEMPT   OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 05.04.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 576 OF 2022
                                 2

                 BECHU KURIAN THOMAS, J.
                =-=-=-=-=-=-=-=-=-=-=-=-=-=
              Contempt Case (C) No.576 of 2022
             =-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=
              Dated this the 5th day of April, 2022


                           JUDGMENT

The learned counsel for the petitioner as well as the

learned counsel for the respondent submitted that the directions in

the judgment dated 27.07.2021 in WP(C) No.28295 of 2020 have

been complied with.

Accordingly, this contempt case is closed.

Sd/-

BECHU KURIAN THOMAS, JUDGE RKM CON.CASE(C) NO. 576 OF 2022

APPENDIX OF CON.CASE(C) 576/2022

PETITIONER'S ANNEXURE :

Annexure A TRUE PHOTOCOPY OF THE JUDGMENT DATED 27.07.2021 IN WP(C) NO.28295/2020.