Leela U.K vs Anil Jayadev Rao
2022 Latest Caselaw 3963 Ker

OP(C) No.1600/2017                        1/2

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                     THE HONOURABLE MR. JUSTICE A. BADHARUDEEN
             Tuesday, the 5th day of April 2022 / 15th Chaithra, 1944
                              OP(C) NO. 1600 OF 2017
                 OS 43/2016 OF I ADDITIONAL SUB COURT, KOZHIKODE
   PETITIONERS/PETITIONERS/PLAINTIFFS:

      1. LEELA U.K.,AGED 75 YEARS, W/O. GOPINATHAN NAIR,RESIDING AT PRAYAGA
         (H), PO., WEST HILL,KOZHIKODE TALUK, PIN-673005
      2. SREEKANTH U.K, AGED 35 YEARS, S/O. T.GANGADHARA NAIR,CHELANGAT HOUSE
         47/467 NEAR CIVIL STATION,CIVIL STATION PO., KOZHIKODE TALUK,
         PIN-673020
      3. T.GANGADHARAN NAIR, AGE 70 YEARS, S/O. NARAYANAN NAIR GOVIND VINTAGE
         PALACE AYYANTHOL,THRISSUR

        BY ADVS.SRI.A.SUDHI VASUDEVAN (SR.) ALONG WITH SRI.JOSE JONES JOSEPH

   RESPONDENTS/RESPONDENTS/DEFENDANTS:


      1. ANIL JAYADEV RAO, AGED 32 YEARS, S/O. JAYADEV RAO,SWARGAMADAM (H),
         KASABA AMSOM, DESOM PO., CHALAPPURAM,KOZHIKODE TALUK PIN-673002.
      2. MANOHAR.S, AGED 60 YEARS, RESIDING AT M7/17,MALAPARAMBA HOUSING
         COLONY PO.,MALAPARAMBA CALICUT PIN-673009.
      3. DEPUTY GENERAL MANAGER, SOUTH INDIAN BANK, OFFICE OF DEPUTY GENERAL
         MANAGER,DOOR NO.7/1164, HAPPY TOWERS, VAIKOM MOHAMMAD BASHEER ROAD,
         MANANCHIRA.
      4. CHIEF MANAGER, AUTHORIZED OFFICER (SUPPL), THE SOUTH BANK REGIONAL
         OFFICERS,VAIKAM MOHAMMED BASHEER ROAD, HAPPY TOWERS, MANANCHRA,
         KOZHIKODE PIN-673001.
      5. THE MANAGER (SUPPL), SOUTH INDIAN BANK, MAVOOR ROAD BRANCH,
         KOZHIKODE PIN-673004
      6. THE SUB REGISTRAR (SUPPL), SUB REGISTRAR OFFICE, WESTHILL, KOZHIKODE
         PIN-673005

        BY ADVS.S.SREEKUMAR (SR.) ALONG WITH P.MARTIN JOSE, THOMAS
        P.KURUVILLA, P.PRIJITH, HARIKRISHNAN S. & AJAY BEN JOSE FOR R1
        BY GEORGE VARGHESE FOR R3 TO R5
        BY GOVERNMENT PLEADER FOR R6

        This OP(C) having come up for orders on 05.04.2022, upon perusing
   the letter dated 14.03.2022 of the I Addl. Sub Judge, Kozhikode, and this
   court's judgment dated 19.01.2021 in the OP(C), the court on the same day
   passed the following;
 OP(C) No.1600/2017                          2/2




                                       ORDER

In this case, the learned Sub Judge, Kozhikode as per letter dated 14.03.2022, sought two months time more for disposal of O.S. No.43/2016.

Since evidence is completed and hearing alone is remaining, I direct the Sub Judge, Kozhikode to dispose of the same on or before 15.07.2022.

                                                  Sd/-   A.BAHDAURDEEN,   JUDGE




05-04-2022                    /True Copy/                            Assistant Registrar