Mary vs Mohan
2021 Latest Caselaw 20375 Ker

RSA No.638/2021                               1/1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                       THE HONOURABLE MR.JUSTICE N.ANIL KUMAR
            Thursday, the 30th day of September 2021 / 8th Aswina, 1943
                        IA.NO.1/2021 IN RSA NO. 638 OF 2021
                AS 94/2013 OF I ADDITIONAL DISTRICT COURT, THRISSUR
                  OS 454/2009 OF I ADDITIONAL SUB COURT, THRISSUR
   PETITIONER/APPELLANT:

          MARY, AGED 51 YEARS, W/O. JOY, CHALISSERY HOUSE, MANNUTHY, OLLUKKARA
          VILLAGE, THRISSUR TALUK.

   RESPONDENTS/RESPONDENTS:

      1. MOHAN, AGED 60 YEARS, S/O. MADHAVAN, PAMBUKATTIL HOUSE, PATTIKKAD
         P.O., EDAPALAM DESOM, PEECHI VILLAGE, THRISSUR TALUK,PIN 679 325.
      2. SETHUMADHAVAN, AGED 69 YEARS S/O. RAMANKUTTY, THANISSERY,'SAROJ'
         THIRUVAMBADY DESOM, THRISSUR,PIN 680 022.
      3. RAGHAVAN,AGED 73 YEARS,S/O.RAVUNNY,THOTTUPURATH HOUSE,ARUVAI
         DESOM,PAZHANJI VILLAGE,THALAPPILLY TALUK,PIN-680542.
      4. P.C.ABU,AGED 63 YEARS,POKKAKKILLATH HOUSE, PULLAZHY,THRISSUR,PIN-680
         012.
      5. MOHAMMED,AGED 43 YEARS,S/O.P.C.ABU,POKKAKKILLATH
         HOUSE,PULLAZHY,THRISSUR,PIN-680 012.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the judgment
   and decree dated 30.11.2012 in OS.No.454/2009 of the First Additional Sub
   Court,Thrissur.
        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof and upon hearing the arguments
   of SRI.M.A.ABDUL HAKHIM, Advocate for the petitioners, the court passed
   the following:
                                      ORDER

Heard the learned counsel for the petitioner/appellant.

The judgment and decree dated 30.11.2012 in OS.No.454 of 2009 of the First Addl.Sub Court, Thrissur stand stayed for a period of three months.

Sd/- N.ANIL KUMAR JUDGE

30-09-2021 /True Copy/ Assistant Registrar