Vinod Gopal vs State Of Kerala
2021 Latest Caselaw 20356 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
              THE HONOURABLE MR. JUSTICE SATHISH NINAN
    THURSDAY, THE 30TH DAY OF SEPTEMBER 2021 / 8TH ASWINA, 1943
                      WP(C) NO. 14370 OF 2021
PETITIONER:

          VINOD GOPAL
          AGED 70 YEARS
          S/O HARI GOPAL,RESIDING AT 1318(13/44)KALYANI
          SADAN,KUTTIPPURAM,TIRUR,
          MALAPPURAM-679571,REPRESENTED THROUGH .P.O. A HOLDER
          GEETHA MENON,W/O HARI GOPAL,AGED 70 YEARS,RESIDING AT
          SKYLINE ONYX,8A,PANIKKAR ROAD,NADAKKAVU,KOZHIKODE-
          673011.

          BY ADVS.
          NIRMAL.S
          VEENA HARI
          RIA ELIZABETH JOSEPH



RESPONDENT:

    1     STATE OF KERALA
          REPRESENTED BY ITS SECRETARY,DEPARTMENT OF URBAN
          AFFAIRS,GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM-695001.

    2     THE CHIEF REGISTRAR OF BIRTH AND DEATH,
          FOURTH FLOOR,CIVIL STATION,KUDAPPANAKUNNU,
          THIRUVANANTHAPURAM-695043.

    3     THE REGISTRAR OF BIRTH AND DEATHS,
          KOZHIKODE CORPORATION,
          KOZHIKODE-673001.

          BY ADV V.KRISHNA MENON

          BY SR.GOVT.PLEADER:SMT.SHEEJA.C.S




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                     2
WP(C) NO. 14370 OF 2021




                           JUDGMENT

The learned counsel for the petitioner seeks

permission to withdraw the writ petition without prejudice

to the rights. Permission granted. The writ petition is

dismissed as withdrawn.

Sd/-

SATHISH NINAN

JUDGE

rsr

WP(C) NO. 14370 OF 2021

APPENDIX OF WP(C) 14370/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE POWER OF ATTORNEY.

Exhibit P2 TRUE COPY OF THE BIRTH CERTIFICATE DATED 22/4/2021

Exhibit P3 TRUE COPY OF THE PASS CERTIFICATE

Exhibit P4 TRUE COPY OF THE DRIVING LICENSE OF THE PETITIONER

Exhibit P5 TRUE COPY OF THE RELEVANT PAGES OF THE PASSPORT

Exhibit P6 TRUE COPY OF THE APPLICATION DATED 30/4/2021 ALONG WITH THE POSTAL RECEIPT

Exhibit P7 TRUE COPY OF THE REJECTION ORDER DATED 17/6/2021.