M.P.Raveendran vs The Regional Transport Authority
2021 Latest Caselaw 20169 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
               THE HONOURABLE MR. JUSTICE SATHISH NINAN
     FRIDAY, THE 24TH DAY OF SEPTEMBER 2021 / 2ND ASWINA, 1943
                       WP(C) NO. 19524 OF 2021
PETITIONER:

          M.P.RAVEENDRAN
          AGED 56 YEARS
          S/O.KUNHIRAMAN, HARISADAN, KOLARI, IRITTY, KANNUR.

          BY ADV I.DINESH MENON



RESPONDENTS:

    1     THE REGIONAL TRANSPORT AUTHORITY
          KANNUR, REGIONAL TRANSPORT OFFICE, CIVIL STATION P.O.,
          KANNUR - 670001.

    2     M.K.ABDUL KHADER
          S/O.IBRAHIM, VANNATHANKANDY, MUTTANNUR P.O., KANNUR -
          670 595.

    3     SHAIJU E.T.
          S/O.NARAYANAN, OTHYOTH HOUSE, THEEYYANCHERI, MAYYIL,
          KANNUR - 670 602.

          BY SR.GOVT.PLEADER.SMT.SHEEJA C.S


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                  2
WP(C) NO. 19524 OF 2021




                           JUDGMENT

The learned counsel for the petitioner submits that

the issue has been settled by the party. Accordingly, the

writ petition is dismissed as not pressed.

Sd/-

SATHISH NINAN

JUDGE

rsr