Radha.M.K vs Menakandiyil Kunhiraman
2021 Latest Caselaw 19864 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
              THE HONOURABLE MR. JUSTICE P.SOMARAJAN
    THURSDAY, THE 23RD DAY OF SEPTEMBER 2021 / 1ST ASWINA, 1943
                       RFA NO. 288 OF 2019
AGAINST THE JUDGMENT AND DECREE DATED 31.03.2017 IN FDIA 1044/2014
         IN OS 145/2011 OF SUB COURT, VADAKARA, KOZHIKODE
APPELLANT/RESPONDENT NO.2/DEFENDANT NO.2:

          RADHA.M.K
          AGED 65 YEARS
          D/O KELAPPAN, SWASTHAM, ARATHY HOUSE, KAIRALI NAGAR,
          MOOLAPPADAM ROAD, KALAMASSERY POST,
          ERNAKULAM DISTRICT, KERALA STATE, PIN-682 021.

          BY ADVS.
          SATHYAN P. THAMPY
          SMT.K.LASITHA



RESPONDENTS/PLAINTIFF, DEFENDANTS NO.1 AND 3 TO 7:

    1     MENAKANDIYIL KUNHIRAMAN
          AGED 74 YEARS,
          S/O KELAPPAN, PENSIONER, KETHARAM HOUSE,
          PURAMERI AMSOM DESOM, VATAKARA TALUK,
          KOZHIKODE DISTRICT, KERALA, PIN-673 103.

    2     MANEKKANDIYIL JANOOTTY
          AGED 70 YEARS
          S/O. KELAPPAN, SWASTHAM, MATAKKAL HOSUE,
          VALAYAM AMSOM DESOM, VATAKARA TALUK, KOZHIKODE
          DISTRICT, KERALA, PIN-673 103..

    3     MANEKKANDIYIL LEELA
          AGED 61 YEARS
          S/O KELAPPAN, SWASTHAM, EDVATH HOUSE,
          EDACHERRY AMSOM DESOM, VATAKARA TALUK,
          KOZHIKODE DISTRICT, KERALA, PIN-673 103.

    4     CHITTANGARI LALITHA ALIAS KAUSU
          AGED 61 YEARS
          S/O KUNHIRAMAN, SWASTHAM, RAM NIVAS HOUSE,
          VELLUR AMSOM DESOM, VATAKARA TALUK,
          KOZHIKODE DISTRICT, KERALA, PIN-673 103.
  RFA NO. 288 OF 2019
                                    2

    5          SUJITH
               AGED 45 YEARS
               S/O. BALAN, DOCUMENT WRITTER, RAM NIVAS HOUSE,
               VELLUR AMSOM DESOM, VATAKARA TALUK,
               KOZHIKODE DISTRICT, KERALA, PIN-673103.

    6          SAJITH
               AGED 41 YEARS
               S/O. BALAN, BANK CLERK, RAM NIVAS HOUSE,
               VELLUR AMSOM DESOM, VATAKARA TALUK,
               KOZHIKODE DISTRICT, KERALA, PIN-673 103

    7          VIJITH
               AGED 39 YEARS
               S/O. BALAN, COMPUTER WORK, RAM NIVAS HOUSE,
               VELLUR AMSOM DESOM, VATAKARA TALUK,
               KOZHIKODE DISTRICT, KERALA, PIN-673103.


               R1 BY ADV. SRI.B.KRISHNAN
               R1 BY ADV. SRI.R.PARTHASARATHY
               R2 BY ADV. SHAJNA FIROZ



        THIS    REGULAR   FIRST    APPEAL   HAVING    COME    UP    FOR
ADMISSION       ON   23.09.2021,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
  RFA NO. 288 OF 2019
                                 3




                           JUDGMENT

The appellant and the counsel remained

absent. There was no representation. Hence,

the Regular First Appeal is dismissed for non-

prosecution.

Sd/-

P.SOMARAJAN JUDGE SPV