Amala Institute Of Medical ... vs Fee Regulatory Committee For ...
2021 Latest Caselaw 19734 Ker

WP(C) NO. 849 OF 2010                    1



                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
             THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     FRIDAY, THE 17TH DAY OF SEPTEMBER 2021 / 26TH BHADRA, 1943
                              WP(C) NO. 849 OF 2010
PETITIONER/S:

              AMALA INSTITUTE OF MEDICAL SCIENCES
              REPRESENTED BY ITS JOINT DIRECTOR,, AMALA NAGAR
              P.O., THRISSUR.

              BY ADVS.
              SRI.KURIAN GEORGE KANNANTHANAM (SR.)
              SRI.TONY GEORGE KANNANTHANAM



RESPONDENT/S:

       1       FEE REGULATORY COMMITTEE FOR PROFESSIONAL COLLEGES,
               REP. BY ITS MEMBER SECRETARY, OLD HIGH COURT
               BUILDINGS, COCHIN - 31.

       2       ADMISSION SUPERVISORY COMMITTEE FOR
               PROFESSIONAL COLLEGES, REP. BY ITS MEMBER
               SECRETARY, OLD HIGH COURT BUILDINGS, COCHIN - 31

       3       MOHAMMED FERNIMSHAH MAYAN
               IIIRD YEAR MBBS STUDENT,, AMALA INSTITUTE OF
               MEDICAL SCIENCES,, AMALA NAGAR P.O., THRISSUR.


        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON    17.09.2021,       THE    COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 849 OF 2010            2




                     P.V.KUNHIKRISHNAN, J
               --------------------------------------------
                     W.P.(C.) No.849 of 2010
                  --------------------------------------
           Dated this the 17th day of September, 2021


                            JUDGMENT

The counsel for the petitioner submitted that the prayers

in the writ petition are infructuous.

Therefore, this writ petition is dismissed as infructuous.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS