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V.P.Rasheed vs V.P.Shyad
2021 Latest Caselaw 19731 Ker

Citation : 2021 Latest Caselaw 19731 Ker
Judgement Date : 17 September, 2021

Kerala High Court
V.P.Rasheed vs V.P.Shyad on 17 September, 2021
OP(C) No.1574/2021                              1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                           THE HONOURABLE MR.JUSTICE V.G.ARUN
                Friday, the 17th day of September 2021 / 26th Bhadra, 1943

                                 OP(C) NO. 1574 OF 2021

          A.S. NO.173 OF 2018 OF THE VI ADDITINAL DISTRICT COURT, ERNAKULAM

   PETITIONERS/APPELLANTS:

      1. V.P.RASHEED, AGED 64 YEARS, S/O.PAREED KHAN, 4/31 - B, N.H.BYPASS,
         EDAPPALLY, COCHIN 682 032.
      2. BEENA RASHEED, AGED 53 YEARS, W/O.V.P.RASHEED, 4/31-B, N.H.BYPASS,
         EDAPPALLY, COCHIN 582 032.

   RESPONDENTS/RESPONDENTS:

      1. V.P.SHYAD, AGED 57 YEARS, S/O.PAREED KHAN, CC NO. 31/1639-A, KAYYA
         MANZIL, S& S LANE, THAMMANAM P.O., COCHIN - 682 032.
      2. FAZEELA, SHYAD, AGED 49 YEARS, W/O.V.P.SHYAD, CC NO. 31/1639-A,
         KAYYA MANZIL, S& S LANE, THAMMANAM P.O., COCHIN - 682 032.

        OP (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings including direction to amend the valuation and
   remit court fee as per Ext.P5 order, pending decision in the O.P (Civil).
        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of OP(C) and upon hearing the arguments of
   M/S.M.S.UNNIKRISHNAN, K.SUNIL, M.ARDRA KRISHNAN, ALEENA MARIA JOSE, SUSAN
   JACOB & KRISHNENDU.D, Advocates for the petitioners, the court passed the
   following:
                                      ORDER

Admit.

Issue notice to the respondents through speed post.

There shall be an interim stay of further proceedings in A.S No.173/2018 on the files of the 6th Addl. District Court, Ernakulam, for one month.

Sd/- V.G.ARUN JUDGE

EXHIBIT P5:-TRUE COPY OF THE JUDGMENT ON PRELIMINARY ISSUES DATED 24TH AUGUST, 2021 IN A.S. NO.173 OF 2018 ON THE FILES OF 6TH ADDITIONAL DISTRICT COURT, ERNAKULAM.

17-09-2021 /True Copy/ Assistant Registrar

 
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