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K.Muhammedkutty vs The Revenue Divisional ...
2021 Latest Caselaw 19727 Ker

Citation : 2021 Latest Caselaw 19727 Ker
Judgement Date : 17 September, 2021

Kerala High Court
K.Muhammedkutty vs The Revenue Divisional ... on 17 September, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
            THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     FRIDAY, THE 17TH DAY OF SEPTEMBER 2021 / 26TH BHADRA, 1943
                        WP(C) NO. 18624 OF 2014
  AGAINST THE ORDER/JUDGMENT IN OS 80/2012 OF MUNSIFF COURT, TIRUR,
                               MALAPPURAM
PETITIONER/S:

           K.MUHAMMEDKUTTY
           S/O.KUNHIMOHAMMED HAJI, KALODI HOUSE, KURUKA P.O., PIN-
           676551, TIRUR TALUK, MALAPPURAM DISTRICT.

           BY ADV SRI.JAMSHEED HAFIZ



RESPONDENT/S:

     1     THE REVENUE DIVISIONAL OFFICER,TIRUR
           TIRUR P.O., PIN-676101, TIRUR TALUK, MALAPPURAM DISTRICT.

     2     THE SUB INSPECTOR OF POLICE
           KALPAKANCHERRY, KALPAKANCHERRY POLICE STATION,
           KALPAKANCHERY P.O., PIN-676551, TIRUR TALUK, MALAPPURAM
           DISTRICT.

     3     KARARATT ASSAINAR
           S/O.ALAVIKUTTY, KARARATT HOUSE, RANDATHANI P.O., PIN-
           676510, TIRUR TALUK, MALAPPURAM DISTRICT.

           BY ADVS.
           STATE ATTORNEY
           SRI.C.M.MOHAMMED IQUABAL

                      SMT. DEEPA NARAYANAN, SR, GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 18624 OF 2014
                               2



               P.V.KUNHIKRISHNAN, J.
            ===================
              WP(C) No. 18624 of 2014
            ===================
     Dated this the 17th day of September 2021


                      JUDGMENT

When this matter came up for consideration, the

learned counsel for the petitioner submitted that, there is

no threat from the 1st and 2nd respondents at present.

Therefore, the writ petition is closed.

(Sd/-)

P.V.KUNHIKRISHNAN

JUDGE LU WP(C) NO. 18624 OF 2014

APPENDIX OF WP(C) 18624/2014

PETITIONER EXHIBITS

EXHIBIT P1 COPY OF THE PLAINT IN O.S.80/2012 BEFORE THE MUNSIFF COURT TIRUR DATED 15.3.2012.

EXHIBIT P2 COPY OF THE PLAINT IN O.S.158/2012 BEFORE THE MUNSIFF COURT TIRUR DATED 12.06.2012.

EXHIBIT P3 COPY OF THE ORDER DATED 13.9.2012 IN I.A.1324/2012 IN O.S.158/2012 BEFORE THE MUNSIFF COURT TIRUR.

EXHIBIT P4 COPY OF THE F.I.R. 126/2014 BEFORE THE KALPAKANCHERY POLICE DATED 19.2.2014.

// True Copy // PA To Judge

 
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