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M.M.Manoj vs The Kerala State Civil Supplies ...
2021 Latest Caselaw 19722 Ker

Citation : 2021 Latest Caselaw 19722 Ker
Judgement Date : 17 September, 2021

Kerala High Court
M.M.Manoj vs The Kerala State Civil Supplies ... on 17 September, 2021
           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
   FRIDAY, THE 17TH DAY OF SEPTEMBER 2021 / 26TH BHADRA, 1943
                    WP(C) NO. 12534 OF 2021
PETITIONER :

          M.M.MANOJ,
          AGED 51 YEARS,
          S/O.LATE KUTTY, MANGOTTU MEETHAL HOUSE,
          MANTHARATHUR P.O., KOZHIKODE DISTRICT.

          BY ADV P.M.MOHAMMAD SHIRAZ



RESPONDENTS :

    1     THE KERALA STATE CIVIL SUPPLIES CORPORATION LTD.,
          REPRESENTED BY ITS CHAIRMAN & MANAGING DIRECTOR,
          MAVELI BHAVAN, GANDHI NAGAR, KOCHI-682 020.

    2     THE REGIONAL MANAGER,
          THE KERALA STATE CIVIL SUPPLIES CORPORATION LTD.,
          REGIONAL OFFICE, MEYON BUILDINGS, PUTHIYARA P.O.,
          KOZHIKODE-673 004.

    3     THE ASSISTANT MANAGER,
          THE KERALA STATE CIVIL SUPPLIES CORPORATION LTD.,
          TALUK DEOT-VATAKARA, PAKKAYIL, BEACH ROAD, P.O.,
          VATAKARA-673 101.

          BY ADV P.A.AZIZ

          BY ADV.MOLLY JACOB, STANDING COUNSEL




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 12534 OF 2021
                                   2




                   BECHU KURIAN THOMAS, J.
                 =-=-=-=-=-=-=-=-=-=-=-=-=-=
                    W.P.(C).No.12534 of 2021
                 =-=-=-=-=-=-=-=-=-=-=-=-=-=
            Dated this the 17th day of September, 2021


                             JUDGMENT

The learned counsel for the petitioner seeks permission to

withdraw this writ petition. Permission is granted.

Accordingly this writ petition is dismissed as withdrawn

with liberty.

Sd/-

BECHU KURIAN THOMAS, JUDGE

RKM

 
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