Muhammed Yasir (Minor) vs Abdu Rahiman
2021 Latest Caselaw 19721 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
              THE HONOURABLE MR.JUSTICE V.G.ARUN
FRIDAY, THE 17TH DAY OF SEPTEMBER 2021 / 26TH BHADRA, 1943
                    OP(C) NO. 1096 OF 2021
        OS 250/2020 OF MUNSIFF COURT, TIRUR, MALAPPURAM
PETITIONER/S:

    1      MUHAMMED YASIR (MINOR)
           AGED 12 YEARS
           REP. BY GUARDIAN/NEXT FRIEND/FATHER, PALAKKAL
           KUNHIMUHAMMED, AGED 60 YEARS, S/O.KUNHI POKKER
           HAJI, KANMANAM AMSOM, VARNAKKARA DESOM,
           KANMANAM P.O., TIRUR TALUK, MALAPPURAM
           DISTRICT, PIN 676 551
    2      MUHAMMED AFLAH (MINOR)
           AGED 9 YEARS
           REP. BY GUARDIAN/NEXT FRIEND/FATHER, PALAKKAL
           KUNHIMUHAMMED, AGED 60 YEARS, S/O.KUNHI POKKER
           HAJI, KANMANAM AMSOM, VARNAKKARA DESOM,
           KANMANAM P.O., TIRUR TALUK, MALAPPURAM
           DISTRICT, PIN 676 551
           BY ADVS.
           JACOB SEBASTIAN
           K.V.WINSTON

RESPONDENT/S:

    1      ABDU RAHIMAN
           AGED 45 YEARS, S/O.PALAKKAL KUNHIPOCKER,
           KANMANAM AMSOM, VARANAKKARA DESOM, KANMANAM
           P.O., TIRUR TALUK, MALAPPURAM DISTRICT PIN 676
           551
    2      FOUSIYA
           AGED 38 YEARS
           W/O.ABDU RAHIMAN, KANMANAM AMSOM, VARANAKKARA
           DESOM, KANMANAM P.O., TIRUR TALUK, MALAPPURAM
           DISTRICT PIN 676 551
    3      HASEENA
           AGED 35 YEARS
           W/O.PALAKKAL ABDUL NAZER (LATE), KANMANAM
           AMSOM, VARANAKKARA DESOM, KANMANAM P.O., TIRUR
           TALUK, MALAPPURAM DISTRICT PIN 676 551
    4      SUBAIDA
           AGED 48 YEARS
           D/O.PALAKKAL KUNHIPOCKER, THEKKAN KUTTUR AMSOM,
 O.P.(C) No.1096 of 2021

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              VENGALUR DESOM, THEKKAN KUTTUR P.O., TIRUR
              TALUK, MALAPPURAM DISTRICT, PIN 676 551
       THIS    OP   (CIVIL)   HAVING    COME   UP   FOR   ADMISSION   ON
17.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.(C) No.1096 of 2021

                             -3-



                          JUDGMENT

Dated this the 17th day of September, 2021

Learned Counsel for the petitioners submits

that the issue raised in this original petition

has become infructuous. This is recorded and the

original petition is dismissed as infructuous.

Sd/-

V.G.ARUN JUDGE Scl/17.09.2021