P.S.Sasikumar vs Jeevan Babu K. Ias
2021 Latest Caselaw 19716 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
          THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
  FRIDAY, THE 17TH DAY OF SEPTEMBER 2021 / 26TH BHADRA, 1943
                  CON.CASE(C) NO. 1466 OF 2021
  FROM THE JUDGMENT DATED 08-01-2021 IN WP(C) 23759/2020 OF
                 HIGH COURT OF KERALA, ERNAKULAM
PETITIONER/PETITIONER IN W.P.(C):

          P.S.SASIKUMAR
          AGED 51 YEARS
          S/O.SIVAN NAIR, F.O.BUILTECH GREENS, MANAPULIKAVU,
          KUNNATHURMEDU, PALAKKAD 678 013
          BY ADV U.BALAGANGADHARAN

RESPONDENTS/RESPONDENTS 2 & 4 IN W.P.(C):

    1     JEEVAN BABU K., IAS
          DIRECTOR OF GENERAL EDUCATION,
          (FORMER DIRECTOR OF GENERAL EDUCATION)
          THIRUVANANTHAPURAM 695 014
    2     SHRI.SHYAMPRASAD S.
          THE ASSISTANT EDUCATIONAL OFFICER, ALATHUR,
          PALAKKAD 678 541

          SMT. SURYA BINOY.B. SR. G.P.


    THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 17.09.2021, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CONTEMPT OF COURT CASE(C)No.1466 OF 2021

                                      2




                            JUDGMENT

Dated this the 17th day of September 2021

It is submitted by the learned counsel for the petitioner

that orders have been passed in compliance with the directions in the

judgment. Without prejudice to the contentions of the petitioner,

contempt of court case is accordingly closed.

Sd/-

ANU SIVARAMAN JUDGE SSK/17/09 CONTEMPT OF COURT CASE(C)No.1466 OF 2021

APPENDIX

PETITIONER'S ANNEXURES:

A CERTIFIED COPY OF THE JUDGMENT IN WP(C) Annexure A 23759 OF 2020 DATED 8.1.2021 A TRUE COPY OF THE NOTICE DATED 3.3.2021 BY Annexure B THE 1ST RESPONDENT A TRUE COPY OF THE LETTER DATED 9.8.2021 OF Annexure C THE 2ND RESPONDENT

RESPONDENTS' EXHIBITS: NIL

SSK //TRUE COPY// PA TO JUDGE