Anandakumar vs State Of Kerala
2021 Latest Caselaw 19650 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
            THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     FRIDAY, THE 17TH DAY OF SEPTEMBER 2021 / 26TH BHADRA, 1943
                        WP(C) NO. 12440 OF 2011
PETITIONER/S:

           ANANDAKUMAR
           KUMAR GARDENS,
           NEAR KSRTC, BUS STAND, HARIPAD.

           BY ADVS.
           SRI.P.SREEKUMAR
           SRI.K.S.MANU PUNUKKONNOOR



RESPONDENT/S:

     1     STATE OF KERALA
           REPRESENTED BY ITS SECRETARY,
           HIGHER EDUCATION DEPARTMENT,
           THIRUVANANTHAPURAM - 695 001.

     2     THE CONTROLLER OF STATIONERIES
           THIRUVANANTHAPURAM - 695 001.

     3     THE CHAIRMAN AND CONVENER
           DEPARTMENTAL STORE PURCHASE COMMITTEE,
           GOVERNMENT SECRETARIAT,
           THIRUVANANTHAPURAM - 695 001.


                          SMT. RASHMI K.M., SR GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 12440 OF 2011
                                    2



                P.V.KUNHIKRISHNAN, J.
             ===================
               WP(C) No. 12440 OF 2011
             ===================
      Dated this the 17th day of September 2021


                          JUDGMENT

When this writ petition came up for consideration, the

learned counsel for the petitioner submitted that, there is no

instructions from the petitioner.

Therefore, this writ petition is closed.

(Sd/-)

P.V.KUNHIKRISHNAN

JUDGE LU WP(C) NO. 12440 OF 2011

APPENDIX OF WP(C) 12440/2011

PETITIONER EXHIBITS

EXHIBIT P1 A TRUE COPY OF THE ORDER 8767/B2/2008/STY DATED 29.02.2008 ISSUED BY THE 2ND RESPONDENT.

EXHIBIT P2 A TRUE COPY OF THE FORM OF SHORT TENDER NOTICE TO BE ISSUED IN AN OPEN TENDER

EXHIBIT P3 A TRUE COPY OF THE RELEVANT PORTION OF THE STORE PURCHASE MANUAL

EXHIBIT P4 A TRUE COPY OF THE TENDER NOTICE NO.

3294/B2/11/STA DATED 11.03.2011

EXHIBIT P5 A TRUE COPY OF THE TENDER NOTICE DATED 03.08.2009

EXHIBIT P6 A TRUE COPY OF THE LETTER ISSUED BY THE INFORMATION OFFICER TO THE PETITIONER

EXHIBIT P7 A TRUE COPY OF THE ORDER DATED 28.08.2009 IN WPC NO. 25022 OF 2009

RESPONDENTS EXHIBITS

EXHIBIT R1(A) TRUE COPY OF THE LETTER NO.

P1/1283/2008/1381 DATED 08.05.2008 OF THE MANAGING DIRECTOR, KERALA BOOKS AND PUBLISHING SOCIETY, KOCHI

EXHIBIT R1(B) TRUE COPY OF THE LETTER NO. PL/6004/07/1529 DATED 13.06.2007 OF THE MANAGING DIRECTOR, KERALA BOOKS AND PUBLISHING SOCIETY, KOCHI

EXHIBIT R1(C) TRUE COPY OF THE GOVERNMENT LETTER NO.

34339/H2/08/H.EDN. DATED 07.11.2009 WP(C) NO. 12440 OF 2011

EXHIBIT R1(D) TRUE COPY OF THE GOVERNMENT LETTER NO.

34338/H2/08/H.EDN. DATED 02.02.2009

// True Copy // PA To Judge