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Madhusoodhanan K. V vs Dr. Adnan Siddique
2021 Latest Caselaw 19576 Ker

Citation : 2021 Latest Caselaw 19576 Ker
Judgement Date : 17 September, 2021

Kerala High Court
Madhusoodhanan K. V vs Dr. Adnan Siddique on 17 September, 2021
          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
 FRIDAY, THE 17TH DAY OF SEPTEMBER 2021 / 26TH BHADRA, 1943
                 CON.CASE(C) NO. 484 OF 2021
  AGAINST THE JUDGMENT IN WP(C) 15894/2020 OF HIGH COURT OF
                           KERALA
PETITIONERS:
    1     MADHUSOODHANAN K. V.
          AGED 45 YEARS
          MEDICAL SOCIAL WORKER CUM TUTOR, S/O.
          BALAKRISHNAN, KANNUR MEDICAL COLLEGE, RESIDING AT
          KINATINKARA, PADUVALAM, PILICODE, KASARGOD, KERALA
          STATE - 671310.

   2*     DELLIN MATHEW (DELETED)
          WORKING AS O.T.TECHNICIAN, KANNUR MEDICAL COLLEGE,
          RESIDING AT KUNJAPPARAMBIL, ULIKKAL, VAYATHUR,
          KANNUR DISTRICT, KERALA STATE - 670 705.

          *THE NAME OF THE 2ND PETITIONER IS DELETED FROM
          THE PARTY ARRAY AS PER THE ORDER DATED 13/08/2021
          IN IA.NO.1/2021 IN COC.484/2021.

    3     SOY P. GEORGE
          WORKING AS STAFF NURSE, KANNUR MEDICAL COLLEGE,
          RESIDING AT MAMBARATH HOUSE, EKKAL P. O., MAMBA
          ANJARAKKANDI, KANNUR DISTRICT, KERALA STATE -
          670611.

          BY ADVS.
          JOHN VARGHESE
          SRI.A.L.GEORGE


RESPONDENTS:

DR. ADNAN SIDDIQUE (AGE AND FATHER' NAME ARE NOT KNOWN), MANAGER (ADMINISTRATOR), KANNUR MEDICAL COLLEGE, ANJARAKKANDY, KANNUR - 670 612.

BY ADVS.

SRI.ABDUL RAOOF PALLIPATH SRI.K.R.AVINASH (KUNNATH)

THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON 17.09.2021, ALONG WITH Con.Case(C).531/2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: CON.CASE(C)NOs.484 & 531 OF 2021

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN FRIDAY, THE 17TH DAY OF SEPTEMBER 2021 / 26TH BHADRA, 1943 CON.CASE(C) NO. 531 OF 2021 AGAINST THE JUDGMENT IN WP(C) 19307/2020 OF HIGH COURT OF KERALA PETITIONERS:

   1     DR.SRIRATH M.K. [DELETED]
         AGED 44 YEARS

PROFESSOR, S/O.SATYAPALAN, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT SUSHASREE, THAZHECHOVVA, KANNUR DISTRICT.

2 DR.K. KUNHIKANNAN [DELETED] PROFESSOR, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT SOUPARNIKA, KUTHUPARAMBA,, KANNUR.

3 SREEJESH P.B.

O.T. TECHNICIAN, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT PARAYIL , THERTHALLI, ALAKODE KANNUR .

4 DR. MANMEET KAUR [DELETED] SENIOR RESIDENT, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT SUSHASREE, THAZHECHOVVA, KANNUR .

5 ASHOKAN P.V.

DRIVER, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT VYSHAK NIVAS, ANCHARAKANDY, KANNUR.

6 DR.MOHAMMED HISHAM.P.P.,[DELETED] ASSOCIATE PROFESSOR, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT AMEN, THEVAKKARA, KANNUR DISTRICT

7 CHAITHANYA VIJAYAN C .K.,[DELETED] BIO STATISTICIAN, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT PERALANHI HOUSE, CHALODE, KANNUR.

CON.CASE(C)NOs.484 & 531 OF 2021

8 DR. MUHAMMED MUSHTAQUE.P.[DELETED] ASSOCIATE PROFESSOR, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT REESH, CHOVVA POST, KANNUR DISTRICT.

9 DR. AMRUTHA P.C.,[DELETED] ASSISTANT PROFESSOR, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT UDAYA, VADAKARA, KOZHIKODE.

10 SARAVANAN.M., PUBLIC RELATION ASSISTANT, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT KOMMERY HOUSE, PANAMKAVU, KANNUR.

11 DR. CHANDRAN T., ASSISTANT PROFESSOR, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT T.C. 76/459, THIRUVANANTHAPURAM.

12 SIMNA.K.,[DELETED] OFFICE ASSISTANT, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT KELOTH HOUSE, THIRUVANGAD, THALASSERY, KANNUR DISTRICT.

13 ANOOP GANGADHARAN P.R.O.

KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT GOVIND, TEMPLE GATE THALASSERY.

14 MAYOOSHA M.K., BIO MEDICAL ENGINNER, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT MADANKARRA HOUSE, CHIRAKKAL POST, KANNUR.

15 RASHID T.N., DRIVER, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT NADUKKANDY, BAVODE, KANNUR.

16 NAMITHA P.,[DELETED] RECEPTIONIST, KANNUR MEDICAL COLLEGE, ANCHARAKANDY , RESIDING AT PUSHA NIVAS, MAMBA POST, KANNUR.

17 LEESHMA PARANDY,[DELETED] PHARMACY ASSISTANT, KANNUR MEDICAL COLLEGE, ANCHARAKANDY , RESIDING AT PARANDY HOUSE, CON.CASE(C)NOs.484 & 531 OF 2021

KUTHUPARAMBA,KANNUR.

18 DR. VISHAKHA SUKESH, CASUALITY MEDICAL OFFICER, KANNUR MEDICAL COLLEGE, ANCHARAKANDY , RESIDING AT AISHWARYA, THALAP POST, KANNUR.

19 ABDUL SALAM. K.P., PHARMACY CASHIER, KANNUR MEDICAL COLLEGE, ANCHARAKANDY , RESIDING AT NALLAKANDI, KEESHALLUR, KANNUR.

20 DRISHYA P.,[DELETED] PHARMACIST,KANNUR MEDICAL COLLEGE, ANCHARAKANDY , RESIDING AT PRAKASHAM, KAKKAD, KANNUR.

21 DR. MAHESH P.M., JUNIOR PRESIDENT, KANNUR MEDICAL COLLEGE, ANCHARAKANDY , RESIDING AT PEELIPPARAMBIL HOUSE, PERUMBAVOR, ERNAKULAM DISTRICT.

22 BALAKRISHNAN K.P.,[DELETED] HOUSE KEEPING IN CHARGE, KANNUR MEDICAL COLLEGE, ANCHARAKANDY , RESIDING AT LAKSHMY KRIPA, PORORA POST KANNUR.

23 DR. SATHISH CHANDRAN,[DELETED] ASSOCIATE PROFESSOR, KANNUR MEDICAL COLLEGE, ANCHARAKANDY , RESIDING AT SREE CHITHRA, PALLIKKUNNU POST,, KANNUR.

24 DR. P.V. PREMRAJ,[DELETED] SENIOR RESIDENT, KANNUR MEDICAL COLLEGE, ANCHARAKANDY , RESIDING AT STAFF QUARTERS, KADANNAPPALLI POST, KANNUR.

25 SHABIN K.[DELETED] DRIVER, KANNUR MEDICAL COLLEGE, ANCHARAKANDY , RESIDING AT GOVINDAM, MAMBA POST, KANNUR.

26 RAJESH M.,[DELETED] PHARMACY SALES ASSISTANT, KANNUR MEDICAL COLLEGE, ANCHARAKANDY , RESIDING AT SUJA NIVAS,ANCHARAKANDY, KANNUR.

27 VISMAYA.T CON.CASE(C)NOs.484 & 531 OF 2021

PHARMACIST, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT VISMAYA NIVAS, PATHIRIYAD, KANNUR .

28 DR. SHYNA K.P.,[DELETED] ASSOCIATE PROCESSOR, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT MEENALAYAM CHIRAKKAL POST, KANNUR .

29 SAFWAN N.P., PHARMACIST, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT MUBARAK HOUSE, VENGAD POST,, KANNUR .

30 A.KRISHNA KUMAR, MANAGER, HOSPITAL OPERATIONS, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT RESIDING AT MYKEEL HOUSE NARATH POST, KANNUR .

31 DR.C.K. RAJAMMA,[DELETED] PROFESSOR, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT SREERAJ, THOTTADA POST , KANNUR .

32 DR. NISANTH PRABHAKARAN,[DELETED] ASSISTANT PROFESSOR, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT ANND ARAYAKKOOL, P.O. CHEMPAD, KANNUR .

33 PRAVITHA P., DIETITIAN, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT PRAVITHA NIVAS, KEEZHATHUR, PATHIRIYAD, PINARAYI, KANNUR.

34 VALSAMMA KURIAN,[DELETED] NURSING SUPERINTENDENT KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT THAZHAPPALLIL, KILIYATHARA, VILAMANA,KANNUR .

35 BISHA M.O., NURSING SUPERVISOR, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT THIRUVATHIRA, KIRACHI VENGAD P.O.KANNUR .

36 MOLLY C.C., STAFF NURSE, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT THADATHIL ANGADIKKADAVU P.O., KANNUR.

37 SMITHA MICHAEL,[DELETED] CON.CASE(C)NOs.484 & 531 OF 2021

STAFF NURSE, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT OTTAPLACKAL KALLUVAYAL, PADIYOOR KANNUR.

38 LEENA K.V., STAFF NURSE, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT KALLINKAL HOUSE PERINGOM, KANNUR.

39 PRINCY N.P., STAFF NURSE, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT PADUKAYIL MANJAPPARA,KANNUR.

40 TESSY TITUS, STAFF NURSE, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT KALKUNNATHU, KEEZHPALLIL, ARALAM, , KANNUR.

41 SREEJALA A.K.,[DELETED] NURSING ASSISTANT KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT AMARRADH, KUNNANAVAYAL P.O. CHOVVA, KANNUR.

42 LISAMMA THOMAS,[DELETED] NURSING SUPERVISOR, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT POOVANIKUNNEL, VEMBUZHACHAL P.O. MUNDAYAMPARAMBA, KANNUR.

43 PRIYAMOL JOSEPH, STAFF NURSE, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT PALLOORANTHIL, VATTIAMTHODE, VAYATHUR, KANNUR.

44 DR. PANDURANGAIAH.R.,[DELETED] ASSISTANT PROFESSOR, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT MASJID ROAD B.L. GOWDA NAGARA, HIRIYUR SUGAR FACTORY, CHITRADURGA, KARNATAKA.

45 VISHNU PAVITHRAN , CAUSALITY MEDICAL OFFICER, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT CHELAKKATTIL VEEDU, ARAKKUNNAM VIA, EDAKKATTUVAYAL, ERNAKULAM DISTRICT.

46 DR. G.B. ANADHA KUMAR, SENIOR RESIDENT, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT 7-126 MAIN ROAD, CON.CASE(C)NOs.484 & 531 OF 2021

CHEMBAKARAMANPUTHUR, KANYAKUMARI, TAMILNADU.

47 DR.K.M. ASOKAN,[DELETED] PROCESSOR AND HEAD OBG DEPARTMENT, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT VALANDY, SANDHYARAGAM M.G. ROAD, MATTANNUR, KANNUR.

48 DR.P. GOPEENATHAN,[DELETED] SENIOR RESIDENT, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING AT SANTHI, NEAR KALAROAD BRIDGE, CHAVASSERY, KANNUR 670 702.

49 DR. LALITH SUNDARAM,[DELETED] PROFESSOR AND HEAD, OPHTHALMOLOGY DEPARTMENT, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING A T AT ASWATHY, KUTHUPARAMBA MANGATTIDAM, KANNUR 670

643.

50 DR.T. RAMESAN,[DELETED] PROFESSOR AND HEAD MEDICINE DEPARTMENT AND FORMER PRINCIPAL, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING A T RASHMI, KADIROOR, KANNUR 670 642.

51 DR. MUSTHAFA C.P.[DELETED] PROFESSOR AND HOD SURGERY DEAPRTMENT, KANNUR MEDICAL COLLEGE, ANCHARAKANDY, RESIDING A T KULANGARAPEEDIKA, KINASSERY, POKKUNNU POST, KOZHIKODE.

THE NAME OF THE PETITIONERS 1,2,4,6 TO 9,12,16,17,20,22 TO 26,28,31,32,34,37,41,42,44,47 TO 51 ARE DELETED FROM THE PARTY ARRAY AS PER ORDER DATED 14/7/2021 IN IA 1/21 I COC 531/2021

BY ADVS.

JOHN VARGHESE A.L.GEORGE

RESPONDENT:

DR.ADNAN SIDDIQUE MANAGER, (ADMINISTRATOR), KANNUR MEDICAL COLLEGE, ANJARAKKANDY, KANNUR-670 612

BY ADVS.

CON.CASE(C)NOs.484 & 531 OF 2021

SRI.ABDUL RAOOF PALLIPATH SRI.K.R.AVINASH (KUNNATH)

OTHER PRESENT:

Smt K Amminikutty Sr GP

THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON 17.09.2021, ALONG WITH Con.Case(C).484/2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: CON.CASE(C)NOs.484 & 531 OF 2021

JUDGMENT

When these matters were called today, the

learned counsel for the petitioners conceded that

in terms of the judgment, his clients claims were

considered by the respondent, but rejected. He

submitted that his clients, therefore, intend to

impugn such orders appropriately.

In the afore circumstances, I close these

contempt cases; however, leaving full liberty to

the petitioners to impugn and challenge the orders

stated to have been issued by the respondent, for

which purpose all contentions are left open.

Sd/-

DEVAN RAMACHANDRAN JUDGE MC/24.9 CON.CASE(C)NOs.484 & 531 OF 2021

APPENDIX OF CON.CASE(C) 484/2021

PETITIONER ANNEXURE

ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED 11.12.2020 IN W.P.(C) NO.15894/2020 OF THIS HON'BLE COURT.

CON.CASE(C)NOs.484 & 531 OF 2021

APPENDIX OF CON.CASE(C) 531/2021

PETITIONER ANNEXURE

ANNEXURE-A1 CERTIFIED COPY OF THE JUDGMENT DT 11.12.2020 IN WPC NO.19307/2020 OF THIS HON'BLE COURT

 
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