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Deepa Cyriac vs P.D.Manoharan
2021 Latest Caselaw 19503 Ker

Citation : 2021 Latest Caselaw 19503 Ker
Judgement Date : 16 September, 2021

Kerala High Court
Deepa Cyriac vs P.D.Manoharan on 16 September, 2021
        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
       THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
 THURSDAY, THE 16TH DAY OF SEPTEMBER 2021 / 25TH BHADRA,
                            1943
                 CON.CASE(C) NO.1086 OF 2021
 AGAINST THE ORDER/JUDGMENT IN WP(C) 27670/2020 OF HIGH
                 COURT OF KERALA, ERNAKULAM
PETITIONER/PETITIONER IN WPC:

         DEEPA CYRIAC, AGED 48 YEARS
         W/O. CYRIAC JOSEPH, KALAPURAKKAL, KAWADIYAR,
         MUTTADA P.O., THIRUVANANTHAPURAM-695025.

         BY ADVS.
         RINNY STEPHEN CHAMAPARAMPIL
         ASHA ELIZABETH MATHEW



RESPONDENT/1ST RESPONDENT IN WPC:

         P.D.MANOHARAN
         AGE & THE FATHER'S NAME NOT KNOWN TO THE
         PETITIONER, THE TAHASILDAR (LAND RECORDS), TALUK
         OFFICE, KOTTAYAM P.O., -686001.

         BY ADV GOVERNMENT PLEADER



OTHER PRESENT:

         VINITHA B-SR.GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 16.09.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Contempt Case (C) No.1086 of 2021

                                     ..2..




                Contempt Case (C) No.1086 of 2021
                -----------------------------------------------


                                JUDGMENT

The learned counsel for the petitioner submits that

the direction contained in the judgment in W.P.(C) No.27670 of

2020 has been complied with. In the light of the submission

made by the learned counsel for the petitioner, this Contempt

of Court Case is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE

ds 16.09.2021 Contempt Case (C) No.1086 of 2021

..3..

APPENDIX OF CON.CASE(C) 1086/2021

PETITIONER ANNEXURE

Annexure A ONLINE CERTIFIED COPY OF THE JUDGMENT DATED 14.12.2020 OF THIS HON'BLE COURT IN WP(C) NO.27670/2020

Annexure B A TRUE COPY OF THE REASSESSMENT ORDER DATED 23.6.2021 ISSUED BY THE RESPONDENT.

Annexure C A TRUE COPY OF THE JUDGMENT DATED 18.2.2021 OF THIS HON'BLE COURT IN CC(C) NO.1793/2020.

Annexure D A TRUE COPY OF THE CASE INFORMATION IN S.L.P.(C) NO.13489/2020 RECEIVED FROM THE WEBSITE OF THE HON'BLE SUPREME COURT OF INDIA.

Annexure E A TRUE COPY OF THE CASE INFORMATION IN S.L.P.(C) NO.9524/2020 RECEIVED FROM THE WEBSITE OF THE HON'BLE SUPREME COURT OF INDIA.

 
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