Kerala High Court
Reshmi.C.J vs State Of Kerala on 16 September, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 16TH DAY OF SEPTEMBER 2021 / 25TH BHADRA, 1943
WP(C) NO. 17996 OF 2011
PETITIONER/S:
1 KRISHNANAND.A.
"KAUTHUBHAM", T.K.M.COLLEGE P.O.,, KARIKKODE, KOLLAM-
691005.
2 MOHAMMED ASLAM
KOLATTU HOUSE, KADATHUR P.O.,, THAZAVA, KOLLAM-690523.
BY ADVS.
SRI.ELVIN PETER P.J.
SMT.POOJA SURENDRAN
RESPONDENT/S:
1 INSITUTE OF HUMAN RESOURCES DEVELOPMENT
DEVELOPMENT,, PRAJOE TOWERS, VAZHUTHAKKAD,,
THIRUVANANTHAPURAM, REP. BY ITS DIRECTOR,, PIN-695001.
2 THE DIRECTOR
INSTITUTE OF HUMAN RESOURCES DEVELOPMENT,, PRAJOE
TOWERS, VAZHUTHAKKAD,, THIRUVANANTHAPURAM-695001.
3 STATE OF KERALA
REP. BY ITS SECRETARY TO GOVERNMENT,, HIGHER EDUCATION
DEPARTMENT,, SECRETARIAT, THIRUVANANTHAPURAM-695001.
BY ADV SRI.DEEPU THANKAN, SC, IHRD
OTHER PRESENT:
GP, SRI JIMMY GEORGE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.09.2021, ALONG WITH WP(C).13182/2011, 13506/2011 AND
31581/2012, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.17996/2011, 13182/2011, 13506/2011 AND 31581/2012
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 16TH DAY OF SEPTEMBER 2021 / 25TH BHADRA, 1943
WP(C) NO. 13182 OF 2011
PETITIONER/S:
1 SRIJITHKUMAR P.
NAIR, 'SRIVIHAR', VELLIKOTH, AJANUR P.O.,, KANHANGAD,
KASARAGOD-671 531.
2 DIVYA P., W/O. RAGHU V.
VAININGAL HOUSE, PUDUKKAI P.O., NILESWAR VIA.,,
KASARGOD-671 314.
BY ADV SRI.KALEESWARAM RAJ
RESPONDENT/S:
1 STATE OF KERALA
SECRETARY TO GOVERNMENT, DEPARTMENT OF GENERAL,
EDUCATION, SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 INSTITUTE OF HUMAN RESOURCES
DEVELOPMENT, (IHRD) REPRESENTED BY THE DIRECTOR,,
INSTITUTE OF HUMAN RESOURCES DEVELOPMENT,,
THIRUVANANTHAPURAM-695 001.
3 PROF. V.SUBRAMONY
DIRECTOR, INSTITUTE OF HUMAN RESOURCES, DEVELOPMENT,
THIRUVANANTHAPURAM-695 001.
4 V.ARUNKUMAR
ADDITIONAL DIRECTOR (ADMINISTRATION),, INSTITUTE OF
HUMAN RESOURCES DEVELOPMENT,, THIRUVANANTHAPURAM-695
001.
5 V.VISWANATH
ADMINISTRATIVE OFFICER (RECRUITMENT),, INSTITUTE OF
HUMAN RESOURCES DEVELOPMENT,, THIRUVANANTHAPURAM-695
001.
WP(C) Nos.17996/2011, 13182/2011, 13506/2011 AND 31581/2012
3
6 M.A.BABY
CHAIRMAN,INSTITUTE OF HUMAN RESOURCES DEVELOPMENT,,
THIRUVANANTHAPURAM-695 001.
7 KERALA PUBLIC SERVICE COMMISSION
REPRESENTED BY THE SECRETARY, KERALA PUBLIC, SERVICE
COMMISSION, THIRUVANANTHAPURAM-695 004.
8 ADDL.R8- RAJESH.R
PULICKAL HOUSE, KUMILY PO,, IDUKKI DISTRICT, PIN-
685509.
9 ADDL.R9- MINI. B.S.
BIJU VILASAM,, THOTTAKKADU PO, KALLAMPALAM - 695605.
10 ADDL.R10- SHIBILA. A.H.
T.C.53/1409, HABUSSA MANZIL,, OLD KARAKKAMANDAPAM,
NEMAM PO.,, THIRUVANANTHAPURAM - 20.
11 ADDL.R11- HARIMOL. R.
KULATHIKKATTU, PRAYAR SOUTH,, ALUMPEEDIKA P.O., KOLLAM
- 690547.
12 ADDL.R12- BEENA RANI. P.T.
PANAPPURATHU KUTTIYIL,, SREE NILAYAM, VALLIKKUNNAM
P.O.,, ALLEPPEY - 690501.
13 ADDL.R13- AMBIKA.S.
AARYATHU, MADATHIL KARAZHMA PO.,, OCHIRA - 690526,
KOLLAM.
14 ADDL.R14- MANSOOR M.
MUJEEB MANZIL, NEAR S.A.CHURCH,, PERUMPUZHA PO., KUNDRA
- 691504.
15 ADDL.R15- E.A.DANIYA MOL
ELAYADATHU HOUSE, PALAPRASSERY,, CHENGAMANADU PO., PIN-
683578,, ERNAKULAM DISTRICT.
16 ADDL.R16- NISHA. V.
VADAKKEMUGHALILAZHIKTHU VEEDU,, MANCHALLOOR PO.,
PATHANAPURAM - 689695.,
(ADDL.R8 TO R16 ARE IMPLEADED AS PER ORDER, DATED
04.10.2011 IN IA.15493/2011)
WP(C) Nos.17996/2011, 13182/2011, 13506/2011 AND 31581/2012
4
17 ADDL.R17 RENUKA.R.
W/O.ADV. SREEVALSAN NAIR, AGED 34 YEARS, RESIDING AT
MULLASSERY, CHERUNNIYOOR.P.O., CHERUNNIYOOR, VARKALA.
(ADDL.R17 IS IMPLEADED AS PER ORDER DATED 8.8.2012 IN
IA NO.10854/12
BY ADVS.
GOVERNMENT PLEADER
SRI.V.A.MOHAMMED, SC, IHRD FOR R2
SRI.M.DINESH FOR ADDL.R17
SMT.K.DEEPA PAYYANUR
SRI.ELVIN PETER P.J. FOR ADDL.R8-R16
SRI.K.R.GANESH
SRI.T.G.SUNIL PRANAVAM
SRI.P.C.SASIDHARAN, SC, KPSC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.09.2021, ALONG WITH WP(C).17996/2011 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.17996/2011, 13182/2011, 13506/2011 AND 31581/2012
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 16TH DAY OF SEPTEMBER 2021 / 25TH BHADRA, 1943
WP(C) NO. 13506 OF 2011
PETITIONER/S:
SHYLESH A, AGED 37 YEARS,
S/O. ANANDARAJAN, PADMAVILASAM, PARAYAKADAVU,
AMRITHAPURI.P.O., KARUNAGAPPALLY,KOLLAM DISTRICT,, PIN-
690525.
BY ADV SRI.JOSEPH GEORGE
RESPONDENT/S:
1 THE INSTITUTE OF HUMAN RESOURCES DEVELOPMENT,
PRAJO TOWERS,VAZHUTHAKAD,, THIRUVANANTHAPURAM-695014,
REPRESENTED BY ITS DIRECTOR.
2 STATE OF KERALA REPRESENTED BY
PRINCIPAL SECRETARY, HIGHER EDUCATION,,
THIRUVANANTHAPURAM-695001.
3 SHYLESH KUMAR.S. AGED ABOUT 35 YEARS
S/O. SUBRAMANIAM, PUTHUMANGALATH,, AMRITHAPURI.P.O.,
KARUNAGAPPALLY-690525.
ADDL.R4 RENUKA .R.
W/O.ADV.SREEVALSAN NAIR, AGED 34 YEARS, RESIDING AT
MULLASSERY, CHERUNNIYOOR.P.O., CHERUNNIYOOR, VARKALA.
(ADDITIONAL R4 IS IMPLEADED AS PER ORDER DATED
26.11.2012 IN IA NO.10967/2012)
BY ADVS.
SRI.M.K.CHANDRA MOHANDAS FOR R1
SRI.M.DINESH FOR ADDL.R4
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.09.2021, ALONG WITH WP(C).17996/2011 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.17996/2011, 13182/2011, 13506/2011 AND 31581/2012
6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 16TH DAY OF SEPTEMBER 2021 / 25TH BHADRA,
1943
WP(C) NO. 31581 OF 2012
PETITIONER/S:
RESHMI.C.J., AGED 35 YEARS
CHUKKANTHAZHIKAM, KNRA-18, PUNNATHALA,
THIRUMULLAVARAM PO, KOLLAM - 691 012.
BY ADVS.
SRI.R.SURAJ KUMAR
SRI.M.KISHORKUMAR
SRI.SUNIL J.CHAKKALACKAL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT OF
KERALA DEPARTMENT OF HIGHER EDUCATION, GOVERNMENT
SECRETARIATE, THIRUVANANTHAPURAM.
2 THE INSTITUTE OF HUMAN RESOURCES DEVELOPMENT
PRAJOE TOWERS, VAZHUTHAKKAD, THIRUVANANTHAPURAM
REPRESENTED BY ITS DIRECTOR
3 THE DIRECTOR
INSTITUTE OF HUMAN RESOURCES DEVELOPMENTPRAJOE
TOWERS, VAZHUTHAKKAD, THIRUVANANTHAPURAM.
BY ADVS.
GOVERNMENT PLEADER
SRI.V.A.MOHAMMED FOR R2 & R3
SRI.DEEPU THANKAN, SC, IHRD
SRI.DEEPU THANKAN, SC, IHRD
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.09.2021, ALONG WITH WP(C) NO.17996/2011 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.17996/2011, 13182/2011, 13506/2011 AND 31581/2012
7
AMIT RAWAL, J.
------------------------
WP(C) Nos.17996, 13182, 13506 of 2011
and
31581 of 2012
----------------------------------
Dated, this the 16th day of September, 2021
JUDGMENT
Sri.Deepu Thankan, learned Standing Counsel for the IHRD
submitted that the matter has become infructuous. Hence, these writ
petitions are dismissed as infructuous with liberty to the petitioners to
approach this Court again if anything survives.
Sd/-
AMIT RAWAL,
JUDGE
jg
