Kuriakose Alexander vs The State Of Kerala
2021 Latest Caselaw 19343 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
           THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
    TUESDAY, THE 14TH DAY OF SEPTEMBER 2021 / 23RD BHADRA, 1943
                       WP(C) NO. 10796 OF 2014
PETITIONER:

           KURIAKOSE ALEXANDER, AGED 57 YEARS, S/O. CHANDY,
           KARAKATTU HOUSE, MADAPALLY, KOTTAYAM DISTRICT.

           BY ADVS.
           SRI.V.PHILIP MATHEW
           SRI.JEPH JOSEPH


RESPONDENTS:

    1      THE STATE OF KERALA
           REPRESENTED BY ITS SECRETARY,
           DEPARTMENT OF REVENUE,
           KERALA GOVERNMENT SECRETARIAT,
           THIRUVANANTHAPURAM - 695 001.

    2      THE DISTRICT COLLECTOR
           KOTTAYAM -686 001.

    3      THE REVENUE DIVISIONAL OFFICER
           KOTTAYAM - 686 001.

    4      THE VILLAGE OFFICER
           MADAPALLY, KOTTAYAM DISTRICT - 686 546.

    5      JOSE CHANDY, S/O. CHANDY, KARAKKATTU HOUSE,
           MADAPALLY, KOTTAYAM DISTRICT - 686 546.

    6      LEELAMMA, W/O. JOSE CHANDY, KARAKKATTU HOUSE,
           MADAPALLY, KOTTAYAM DISTRICT - 686 546.

*ADDDL.R7 MADAPPALLY GRAMA PANCHAYAT,
          REPRESENTED BY ITS SECRETARY
          MAMMODU PO, CHANGANASSERY,

 ADDL.R8   SECRETARY, MADAPPALLY GRAMA PANCHAYAT
           MAMMODU PO, CHANGANASSERY
           (*ADDL.R7 AND R8 ARE IMPLEADED AS PER ORDER DATED
           16.01.2015 IN I.A.NO.17621/2014 IN THE WPC)
 WP(C) NO. 10796 OF 2014           ..2..

         BY ADVS.
         SRI.JOHN JOSEPH VETTIKAD
         SRI.C.JOSEPH JOHNY
         SRI.K.M.FAISAL, GP




     THIS WRIT PETITION (CIVIL) HAVING FINALLY HEARD ON
14.09.2021,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 10796 OF 2014       ..3..




                      JUDGMENT

The learned Counsel for the petitioner submits that

the writ petition is not pressed. Accordingly, the writ

petition is dismissed as not pressed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SB/14/09/2021