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Sajeev vs S.K.Yamuna
2021 Latest Caselaw 19256 Ker

Citation : 2021 Latest Caselaw 19256 Ker
Judgement Date : 14 September, 2021

Kerala High Court
Sajeev vs S.K.Yamuna on 14 September, 2021
RSA No.596/2021                           1/2

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                      THE HONOURABLE MR.JUSTICE N.ANIL KUMAR
            Tuesday, the 14th day of September 2021 / 23rd Bhadra, 1943
                        IA.NO.1/2021 IN RSA NO. 596 OF 2021
                       AS 79/2015 OF SUB COURT,NEYYATTINKARA
             OS 288/2011 OF II ADDITIONAL MUNSIFF COURT ,NEYYATTINKARA
   PETITIONERS/APPELLANTS:

      1. SAJEEV, AGED 54 YEARS, S/O. KAMALASANA PANICKER, SAMADA EDAVILAKATHU
         PUTHEN VEEDU, NARAMBUVILA, PAMAMCODE, ESTATE, THIRUVANANTHAPURAM.
      2. THARA, AGED 59 YEARS, W/O. BHUVANACHANDRAN, EDAVILAKATHU PUTHEN
         VEEDU, NARAMBUVILA, PAMAMCODE, ESTATE, THIRUVANANTHAPURAM.
      3. MOHANAN @ VELU, AGED 51 YEARS, S/O. SREEDHARA PANICKER, AZHAKATHU
         VEEDU, NARAMBUVILA, PAMAMCODE, ESTATE, THIRUVANANTHAPURAM.
      4. SURESH, AGED 47 YEARS, S/O. CHAKRAPANI PANICKER, GOURI BHAVAN,
         NARAMBUVILA, PAMAMCODE, ESTATE, THIRUVANANTHAPURAM.
      5. PADMANABHAN, AGED 65 YEARS, S/O. SIVASANKARA PANICKER, THACHANCODE
         VEEDU, NARAMBUVILA, PAMAMCODE, ESTATE, THIRUVANANTHAPURAM.
      6. GIRIJA, AGED 59 YEARS W/O. SUNDARESHAN, SUNITHA BHAVAN,
         NARAMBUVILA, PAMAMCODE, ESTATE, THIRUVANANTHAPURAM.
      7. SANAL, AGED 58 YEARS, S/O. SAHADEVAN, SAJITH BHAVAN, NARAMBUVILA,
         PAMAMCODE, ESTATE, THIRUVANANTHAPURAM.
      8. PRASAD, AGED 54 YEARS, SUMANGALA BHAVAN, NARAMBUVILA, PAMAMCODE,
         ESTATE, THIRUVANANTHAPURAM,
      9. ANILKUMAR, AGED 51 YEARS, S/O. SAHADEVAN, PRASAD BHAVAN,
         NARAMBUVILA, PAMAMCODE, ESTATE, THIRUVANANTHAPURAM.
     10. RAJEEV, AGED 49 YEARS, S/O. SAHADEVAN, PAMAMCODE, ESTATE,
         THIRUVANANTHAPURAM,
     11. SAJEEV, AGED 47 YEARS, S/O. SAHADEVAN, PRASAD BHAVAN, NARAMBUVILA,
         PAMAMCODE, ESTATE, THIRUVANANTHAPURAM.
     12. RENJITH, AGED 45 YEARS, S/O. SAHADEVAN, PRASAD BHAVAN, NARAMBUVILA,
         PAMAMCODE, ESTATE, THIRUVANANTHAPURAM.

   RESPONDENTS/RESPONDENTS:

      1. S.K.YAMUNA, D/O. KRISHNAMMA, EDAVILAKATHU PUTHEN VEEDU, NARAMBUVILA,
         PAMAMCODE, ESTATE, THIRUVANANTHAPURAM, PIN - 695019.
      2. UDAYARAJ, AGED 49 YEARS, S/O. THYAGARAJAN, FROM PANYIL VEEDU, UDAYA
         GYM HOUSE, T.C. 22/325, ATTUKAL, MANACADU, THIRUVANANTHAPURAM, NOW
         RESIDING AT EDAVILAKATHU PUTHEN VEEDU, NARAMBUVILA, PAMAMCODE,
         ESTATE, THIRUVANANTHAPURAM, PIN - 695019.
      3. KRISHNAMMA, AGED 71 YEARS, W/O. SANKARA SUBRAMANIAN, EDAVILAKATHU
         PUTHEN VEEDU, NARAMBUVILA, PAMAMCODE, ESTATE, THIRUVANANTHAPURAM,
         PIN - 695019.
      4. KRISHNANKUTTY @ RASALAM, AGED 64 YEARS, NARAMBUVILA, PAMAMCODE,
         ESTATE, THIRUVANANTHAPURAM, PIN - 695019.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay all further
   proceedings pursuant to the Judgment and Decree dated 09.03.2021 in
 RSA No.596/2021                               2/2

   AS.No.79/2015 passed by the Court of the Sub Judge, Neyyattinkara, pending
   final disposal of the above Regular Second Appeal.
        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of M/S.GOPAKUMAR R.THALIYAL, T.S.RAJASENAN, N.P.PRAJEESH, Advocates for
   the petitioners, the court passed the following:
                                      ORDER

Heard the learned counsel for the petitioners/appellants.

All further proceedings pursuant to the judgment and decree dated 09.03.2021 in AS.No.79/2015 of the Sub Court, Neyyattinkara stand stayed for a period of three months.

Sd/- N.ANIL KUMAR JUDGE

14-09-2021 /True Copy/ Assistant Registrar

 
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