Mathruka Swasraya Sangam vs V.P.Ramesh
2021 Latest Caselaw 19244 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
               THE HONOURABLE MR. JUSTICE SATHISH NINAN
      TUESDAY, THE 14TH DAY OF SEPTEMBER 2021 / 23RD BHADRA, 1943
                          RP NO. 616 OF 2021
   AGAINST THE JUDGMENT IN WP(C) 8209/2021 OF HIGH COURT OF KERALA,
                              ERNAKULAM
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REVIEW PETITIONERS IN IA/ERD PARTY IN WP(C)/:

     1     MATHRUKA SWASRAYA SANGAM
           T.M.C./43/971, REGISTERED NO.ESSS/203/08 KENNEDIMUKKU,
           THRIKKAKARA P.O.
           REPRESENTED BY ITS PRESIDENT DILEEPKUMAR V.K.

     2     DILEEP KUMAR V.K.
           AGED 55 YEARS
           S/O.LATE DAMODHARAN, PULAPPAIL MADATHIPARAMBU, THRIKKAKARA
           P.O., PIN - 682 021. PRESIDENT, MATHRUKA SWASRAYA SANGAM,
           T.M.C./43/971, REGISTERED NO.ESSS/023/08, KENNEDIMUKKU,
           THRIKKAKARA P.O.

     3     SHINU K.X.
           AGED 41 YEARS
           S/O.K.V.XAVIOR, KUZHIPARAMBIL, MADATHIPARAMBU, THRIKKARA
           P.O. 682 021 (SECRETARY, MATHRUKA SWASRAYA SANGAM,
           T.M.C./43/971, REGISTERED NO.ESSS/023/08 KENNEDIMUKKU,
           THRIKKARA P.O.).

           BY ADV S.SUDHISH KUMAR




RESPONDENTS/PETITIONER IN WPC/RESPONDENTS 1 TO 3 IN WPC:

     1     V.P.RAMESH
           AGED 51 YEARS
           S/O.PARAMESWARAN, VARUNAPUZHA MADHAVAM HOUSE, B.M.NAGAR,
           EDAPPALLY S.O., ERNAKULAM - 682 024.

     2     THRIKKARA MUNICIPALITY
           REPRESENTED BY ITS SECRETARY, THRIKKAKARA, KOCHI - 682 030.

     3     SECRETARY
           THRIKKAKARA MUNICIPALITY, THRIKKAKARA, KOCHI - 682 030.
 RP NO. 616 OF 2021                -2-




     4     THE REVENUE DIVISIONAL OFFICER/SUB COLLECTOR
           FIRST FLOOR, K.B.JACOB RD., FORT KOCHI, KERALA - 682 001.

           BY ADV S.JAMAL
           BY SMT.SHEEJA C.S., SR. GOVT. PLEADER




     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 14.09.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                       SATHISH NINAN, J.
             = = = = = = = = = = = = = = = = = =
                   R. P. No.616 of 2021 in
                  W. P. (C) No.8209 of 2021
             = = = = = = = = = = = = = = = = = =
          Dated this the 14th day of September, 2021

                             ORDER

The rights/interests of the review petitioners have

been sufficiently safeguarded by this Court in the

judgment sought to be reviewed and also in the judgment

dated 14.09.2021 in W. P. (C) Nos.16449 & 15716 of 2021.

In view thereof, no orders are called for in this review

petition and the same is accordingly dismissed.

Sd/-

SATHISH NINAN JUDGE

kns/-

//True Copy// P.S. to Judge APPENDIX OF RP 616/2021

PETITIONER ANNEXURE

Annexure A1 A TRUE COPY OF THE NAME BOARD OF THE 1ST PETITIONER.

Annexure A2 A TRUE COPY OF THE PHOTOGRAPH SHOWING THE POSITION OF 1ST PETITIONERS OFFICE-BUNK AND THE MULTISTORIED BUILDING CONSTRUCTED BY THE PETITIONER.

Annexure A3 A TRUE COPY OF THE REGISTRATION CERTIFICATE ISSUED BY ERNAKULAM SOCIAL SERVICE SOCIETY WITH REGISTRATION NO.ER-8/1962.

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