Velda Crowther vs P.Gireesan
2021 Latest Caselaw 19022 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
   FRIDAY, THE 10TH DAY OF SEPTEMBER 2021 / 19TH BHADRA, 1943
                    CON.CASE(C) NO. 1472 OF 2021
JUDGMENT IN WP(C) 27576/2020 OF HIGH COURT OF KERALA, ERNAKULAM
                         DATED 25.1.2021
                       ------------------
PETITIONER :-

             VELDA CROWTHER,
             ASSISTANT ENGINEER, DISTRIBUTION SECTION NO.III/II
             KWA SAROVARAM, KOZHIKODE- 20.

             BY ADVS.
             SHERRY J. THOMAS
             JOEMON ANTONY


RESPONDENTS :-

             P.GIREESAN, AGED 54 YEARS
             FATHER'S NAME NOT KNOWN TO THE PETITIONER,
             THE DEPUTY CHIEF ENGINEER (GENERAL),
             KERALA WATER AUTHORITY, JALABHAVAN,
             VELLAYAMBALAM, THIRUVANANTHAPURAM,
             KERALA, INDIA, PIN - 695 033.

             BY ADV SRI.P.BENJAMIN PAUL
             BY SRI.SAJI VARGHESE


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 10.09.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 1472 OF 2021

                                  -: 2 :-


                               JUDGMENT

Dated this the 10th day of September, 2021

It is submitted by the learned counsel for the petitioner that the

directions contained in the judgment have been complied with. The

Contempt of Court Case is, accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/16.9.2021 CON.CASE(C) NO. 1472 OF 2021

APPENDIX OF CON.CASE(C) 1472/2021

PETITIONER ANNEXURE

Annexure A1 THE CERTIFIED COPY OF THE JUDGMENT IN WP(C) NO.27576/2020 DATED 25/1/2021.

Annexure A2 TRUE COPY OF THE REQUEST SUBMITTED BY THE PETITIONER DATED 5/7/2021.

Annexure A3 THE TRUE COPY OF THE DRAFT LIST OF THE TRANSFER ORDER DATED 13/7/2021.

Annexure A4 THE TRUE COPY OF THE FINAL LIST OF THE TRANSFER ORDER DATED 4/8/2021.