United Spirits Limited vs State Of Kerala
2021 Latest Caselaw 19001 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

        THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

 FRIDAY, THE 10TH DAY OF SEPTEMBER 2021 / 19TH BHADRA, 1943

                    WP(C) NO. 5669 OF 2021

PETITIONER:


          UNITED SPIRITS LIMITED
          CHERTHALA UNIT, VARANAD,
          CHERTHALA-688539,
          ALLEPPEY DISTRICT,
          KERALA,
          REP. BY ITS SENIOR EXECUTIVE
          MR. NICKSON MATHEW.
          BY ADV RAJU K.MATHEWS


RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
          TAXES DEPARTMENT, GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM-695001.
    2     COMMISSIONER OF DEPUTY COMMISSIONER OF STATE
          GOODS AND SERVICE TAXES,
          THIRUVANANTHAPURAM-695001.
    3     DEPUTY COMMISSIONER OF STATE GOODS AND SERVICE
          TAXES,
          SPECIAL CIRCLE, CIVIL STATION,
          ALAPPUZHA-688013.
    4     ASSISTANT COMMISSIONER OF STATE GOODS AND SERVICE
          TAXES,
          SPECIAL CIRCLE, CIVIL STATION,
          ALAPPUZHA-688013.
 W.P.(C) No.5669/21
                                -:2:-


              DR.THUSHARA JAMES, SR. GOVT. PLEADER



       THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 10.09.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.(C) No.5669/21
                                 -:3:-




                    BECHU KURIAN THOMAS, J.
                    --------------------------------
                     W.P.(C). No.5669 of 2021
                    --------------------------------
               Dated this the 10th day of September, 2021

                             JUDGMENT

Learned counsel for the petitioner submitted that pursuant

to the interim order dated 12.07.2021, the audit reports have

been produced before the 3rd respondent and that nothing

further survives in this writ petition. Accordingly, this writ

petition is dismissed as infructuous.

Sd/-

BECHU KURIAN THOMAS JUDGE vps