Kerala High Court
P.V.Philip [Died] vs Abraham Varghese on 10 September, 2021
RSA No.1147/2017 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.ANIL KUMAR
Friday, the 10th day of September 2021 / 19th Bhadra, 1943
IA.NO.1/2021 IN RSA NO. 1147 OF 2017
AS 178/2013 OF THE PRINCIPAL DISTRICT COURT,KOTTAYAM
OS 158/2008 OF MUNSIFF COURT, CHANGANACHERRY
PETITIONERS/APPELLANTS:
1. P.V.PHILIP [DIED] AGED 85 YEARS, S/O. VARGHESE, RESIDING AT VELLAYIL
CHRIST BHAVAN, VENNIKULAM, THEEYADICKAL, VALAKUZHY, THIRUVALLA
TALUK, PIN - 689 544.
2. SAJI PHILIP, AGED 54 YEARS, S/O. LATE P.V. PHILIP, RESIDING AT
VELLAYIL CHRIST BHAVAN, VENNIKULAM, THEEYADICKAL, VALAKUZHY,
THIRUVALLA TALUK, PIN - 689 544.
3. SANAL PHILIP, AGED 51 YEARS, S/O. LATE P.V. PHILIP, RESIDING AT
PARACKAL HOUSE, NEDUNGADAPPALLY P.O., KARUKACHAL MURI,
CHANGANACHERRY TALUK, KOTTAYAM, PIN - 686 540.
4. ANNAMMA VARGHESE, AGED 84 YEARS, D/O. VARGHESE, RESIDING AT PARACKAL
HOUSE, NEDUNGADAPPALLY P.O., KARUKACHAL MURI, CHANGANACHERRY TALUK,
KOTTAYAM, PIN - 686 540.
RESPONDENTS/RESPONDENTS:
1. ABRAHAM VARGHESE, AGED 71 YEARS, S/O. VARGHESE, RESIDING AT PARACKAL
HOUSE, NEDUNGADAPPALLY P.O., KARUKACHAL MURI, CHANGANACHERRY TALUK,
KOTTAYAM, NOW RESIDING AT H-07, ESSARJEE AHARSHILA, BARKERA PATHANI,
PIPLANI P.O., BHOPAL (M.P), PIN - 462 001.
2. SARAMMA JOHN, AGED 78 YEARS, RESIDING AT KUMBLOLIL, VALAKUZHY MURI,
VENNIKULAM, THADIYOOR P.O., THIRUVALLA TALUK, PIN - 689 544.
3. ACHAMMA CHERIAN(DIED), AGED 72 YEARS,RESIDING AT KAVUNKAL HOUSE,
MALLAPPALLY, ANICKADU P.O., THIRUVALLA TALUK, PIN - 689 585.
4. GRACY THOMAS(DIED), AGED 69 YEARS, RESIDING AT H.NO.6, MANORAMA
ENCLAVE, NEAR VAISALI NAGAR, KOTRA SULTANABAD, BHOPAL (M.P), PIN -
462 001.
5. T.M. CHACKO(DIED), AGED 88 YEARS, RESIDING AT PATHALIL HOUSE,
SANTHIPURAM MURI, NEDUNGADAPPALLY P.O., KOTTAYAM DISTRICT, PIN - 686
540.
6. CHARLES GEORGE, AGED 55 YEARS,S/O. T.M. CHACKO, RESIDING AT PATHALIL
HOUSE, SANTHIPURAM MURI, NEDUNGADAPPALLY P.O., KOTTAYAM DISTRICT,
NOW RESIDING AT T53, MAC ARTHUR DRIVE, BUFFALO GLOVE IL-60089, USA.
7. ROBERT GEORGE(DIED), AGED 46 YEARS, S/O. T.M. CHACKO, RESIDING AT
PATHALIL HOUSE, SANTHIPURAM MURI, NEDUNGADAPPALLY P.O., KOTTAYAM
DISTRICT, NOW RESIDING AT CO-OPERATIVE HOUSING SOCIETY,
KATTAMANIVALA P.O., KALYAN EAST, THANA, MAHARASHTRA, PIN - 421 301.
8. SHAJAN VARGHESE, AGED 59 YEARS, S/O. ALEYAMMA P.VARGHESE, RESIDING
AT ATHYCKATHARA MANIPUZHANJIYIL HOUSE, NIRANAM P.O., KADAPRA
VILLAGE, THIRUVALLA TALUK, PIN - 689 621.
9. ANNAMMA ROBERT GEORGE AGED 49 YEARS,W/O. ROBERT GEORGE, OMSREE
SURYADARSAN, A203, KATTEMANIVALI P.O., VITHALVADI, KALYAN, THANE-
RSA No.1147/2017 2/2
MAHARASHTRA, PIN - 421 301.
10. JOBIN ROBERT GEORGE, AGED ABOUT 26 YEARS,S/O. ROBERT GEORGE, OMSREE
SURYADARSAN, A203, KATTEMANIVALI P.O., VITHALVADI, KALYAN, THANE-
MAHARASHTRA, PIN - 421 301.
11. GLORY ROBERT GEORGE, AGED ABOUT 24 YEARS,D/O. ROBERT GEORGE, OMSREE
SURYADARSAN, A203, KATTEMANIVALI P.O., VITHALVADI, KALYAN, THANE-
MAHARASHTRA, PIN - 421 301.
12. VINCENT CHERIAN, AGED 56 YEARS,KAVUNKAL HOUSE, MALLAPPALLY, ANICKADU
P.O., THIRUVALLA, PIN - 689 585..
13. BINOJ THOMAS, AGED 47 YEARS,RESIDING AT H.NO.6, MANORAMA ELCLAVE,
NEAR VAISALI NAGAR, KOTRA, SULTANABAD, BHOPAL, PIN - 462 001.
14. BINCY THOMAS AGED 57 YEARS,RESIDING AT H.NO. 6, MANORAMA ENCLAVE,
NEAR VAISALI NAGAR, KOTRA, SULTANABAD, BHOPAL, PIN - 462 001.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to revive and and
extent Interim Order dated 30.03.2021 and to stay all further proceeding
in F.D.A.No.1951 of 2017 in O.S.No.158 of 2008 of the Learned Munsiff's
Court,Changanacherry in pursuant to the Judgment and Preliminary Decree
dated 12.06.2017 in A.S.No.178 of 2013 of the Learned Principal District
Judge's Court, Kottayam till the disposal of the above Regular Second
Appeal, in the interest of justice.
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof and perusing upon the order
dated 30.03.2021, and upon hearing the arguments of SRI.C.I.ABRAHAM,
SMT.BINDU ABRAHAM, SRI.GEORGE KARITHANAM VARGHESE, SRI.JOSE KURIAKOSE ,
Advocates for the petitioners and of SRI.V.PHILIP MATHEW, Advocate for the
1st respondent, the court passed the following:
ORDER
Interim order stands revived and extended by eight weeks.
Sd/- N.ANIL KUMAR JUDGE
10-09-2021 /True Copy/ Assistant Registrar
