Nizamuddeen.P.A vs Commissioner Of Customs
2021 Latest Caselaw 18834 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 9TH DAY OF SEPTEMBER 2021 / 18TH BHADRA, 1943
                    WP(C) NO. 18464 OF 2021
PETITIONER :

          NIZAMUDDEEN.P.A.,
          AGED 33 YEARS,
          S/O.ABDUL RAHIMAN, PALLICKAL MANZIL, KALLIYANGAD
          ROAD, CHOORI, R.D.NAGAR P.O., KUDU VILLAGE,
          KASARAGOD DISTRICT-671 124.

          BY ADV S.JIJI



RESPONDENTS :

    1     COMMISSIONER OF CUSTOMS,
          OFFICE OF THE COMMISSIONER OF CUSTOMS (PREV),
          5TH FLOOR, CATHOLIC CENTRE, BROADWAY, KOCHI-682 031.

    2     THE JOINT COMMISSIONER OF CUSTOMS (PREV),
          OFFICE OF THE COMMISSIONER OF CUSTOMS(PREV),
          5TH FLOOR, CATHOLIC CENTRE, BROADWAY, KOCHI-682 031.

          BY ADV.P.VIJAYAKUMAR, ASGI


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
09.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 18464 OF 2021
                                    2


                   BECHU KURIAN THOMAS, J.
                 =-=-=-=-=-=-=-=-=-=-=-=-=-=
                   W.P.(C).No.18464 of 2021
                 =-=-=-=-=-=-=-=-=-=-=-=-=-=
            Dated this the 9th day of September, 2021


                                 JUDGMENT

Petitioner has filed this writ petition apprehending action

against him. This writ petition is too premature in nature and hence

the petitioner seeks permission to withdraw this writ petition

reserving his liberty to move as and when the need arises. The

liberty sought for is granted.

This writ petition is dismissed as withdrawn reserving the

aforesaid liberty.

Sd/-

BECHU KURIAN THOMAS, JUDGE

RKM