Anup.A.R vs Regional Transport Officer
2021 Latest Caselaw 18825 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
    THURSDAY, THE 9TH DAY OF SEPTEMBER 2021 / 18TH BHADRA, 1943
                       WP(C) NO. 17067 OF 2021
PETITIONER:

          ANUP.A.R
          AGED 37 YEARS
          SHEEJA MANDIR, 2A SKYLINE CITY PARK, PINE WOOD, JAWAHAR
          NAGAR, KADAVANTHRA, PIN-682 020.

          BY ADV N.K.MOHANLAL



RESPONDENTS:

    1     REGIONAL TRANSPORT OFFICER
          KOZHIKODE, PIN-6763 020.

    2     REGIONAL TRANSPORT OFFICER
          KAKKANAD, KOCHI-682030

    3     MOTOR VEHICLE INSPECTOR
          REGIONAL TRANSPORT OFFICE, KOZHIKODE PIN- 673020.

    4     STATE OF KERALA
          REPRESENTED BY SECRETARY TO DEPARTMENT OF TRANSPORT
          SECRETARIATE, TRIVANDRUM, PIN-695 001.



          SMT.THUSHARA JAMES-SR GP




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
09.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) No. 17067 of 2021
                                     2


                    BECHU KURIAN THOMAS, J.

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                        WP(C) No. 17067 of 2021
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                Dated this the 9th day of September, 2021


                              JUDGMENT

The petitioner seeks permission to withdraw the writ

petition. Permission granted. Accordingly, the writ petition is

dismissed as withdrawn.

Sd/-

BECHU KURIAN THOMAS JUDGE AJ/09.09.2021 WP(C) No. 17067 of 2021

APPENDIX OF WP(C) 17067/2021

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE CHALLAN DATED 14.8.2021 ISSUED BY 3RD RESPONDENT.