Kottackal Timbers vs K.N. Syam Mohan Lal
2021 Latest Caselaw 18747 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                         PRESENT
           THE HONOURABLE MR.JUSTICE N.NAGARESH
THURSDAY, THE 9TH DAY OF SEPTEMBER 2021 / 18TH BHADRA, 1943
               CON.CASE(C) NO. 1274 OF 2021
AGAINST THE JUDGMENT IN WP(C) 24075/2020 DATED 16.11.2020
            OF HIGH COURT OF KERALA, ERNAKULAM
PETITIONER/PETITIONER:

         M/s.KOTTACKAL TIMBERS,
         HAVING OFFICE NEAR RELIANCE PUMP,
         K.P.ROAD, ADOOR,
         REPRESENTED BY ITS MANAGING PARTNER,
         RAJAN MATHEW, AGED 64 YEARS,
         S/O.K.V.MATHEW,
         RESIDING AT KOTTACKAL HOUSE,
         ADOOR P.O., PATHANAMTHITTA-691523.

         BY ADVS.
         SRI.MANU RAMACHANDRAN
         SRI.M.KIRANLAL(K/963/2009)
         SRI.R.RAJESH
         SRI.T.S.SARATH
         SRI.SAMEER M NAIR


RESPONDENT/RESPONDENT No.3:

         K.N. SYAM MOHAN LAL,
         AGE AND FATHER'S NAME NOT KNOWN TO THE
         PETITIONER,
         DIVISIONAL FOREST OFFICER,
         DIVISIONAL FOREST OFFICE,
         KONNI, PATHANAMTHITTA-689691.

         SRI.VIPIN NARAYANAN, GOVERNMENT PLEADER

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 09.09.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 COC No.1274/2021
                                :2 :




                        JUDGMENT

~~~~~~~~~

Dated this the 9th day of September, 2021

The learned Special Government Pleader (Forests)

representing the respondent would submit that SLPs filed

against the judgment of this Court in W.P.(C) No.24075/2020

and connected cases, have been admitted by the Hon'ble

Apex Court and numbered as SLP Nos.12353, 12354 and

12355 of 2021.

In view of the admission of the SLPs, this Contempt

of Court Case (C) is closed.

Sd/-

N. NAGARESH, JUDGE

aks/09.09.2021 COC No.1274/2021

APPENDIX OF CON.CASE(C) 1274/2021

PETITIONER'S ANNEXURE:

Annexure A1 THE CERTIFIED COPY OF THE COMMON JUDGMENT DATED 16.11.2020 IN WP(C) NO.24075/2020 AND CONNECTED WRIT PETITIONS OF THIS HON'BLE COURT. Annexure A2(A) THE TRUE COPY OF THE COVERING LETTER DATED 17.11.2020.

Annexure A2(B) THE TRUE COPY OF THE EMAIL DATED 17.11.2020.

Annexure A3 THE TRUE COPY OF THE COMMON JUDGMENT DATED 19.1.2021 IN W.A.NO.1577/2020 AND CONNECTED WRIT APPEALS OF THIS HON'BLE COURT.

SR