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Joy Abraham vs Samji P. George
2021 Latest Caselaw 18435 Ker

Citation : 2021 Latest Caselaw 18435 Ker
Judgement Date : 7 September, 2021

Kerala High Court
Joy Abraham vs Samji P. George on 7 September, 2021
RSA No.115/2020                                   1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                           THE HONOURABLE MR.JUSTICE N.ANIL KUMAR
                  Tuesday, the 7th day of September 2021 / 16th Bhadra, 1943
                             IA.NO.2/2020 IN RSA NO. 115 OF 2020

                   CMA 33/2016 OF THE ADDITIONAL DISTRICT COURT-I,KOTTAYAM

                            IP.NO.8/2008 OF THE SUB COURT, PALA.

   APPELLANTS/2ND & 3RD RESPONDENTS/COUNTER PETITIONERS:

      1. JOY ABRAHAM, AGED 60 YEARS S/O.ABRAHAM, IDATHINAL HOUSE,
         KURIANAD.P.O., KURIANADU KARA, MONIPPALLY VILLAGE, MEENACHIL
         TALUK-686577.
      2. K.N.VIJAYAKUMAR AGED 47 YEARS S/O.NARAYANA MARAR, RESIDING AT
         KAKKATTIL HOUSE, PALAKKATTUMALA.P.O., PALAKKATTUMALA KARA,
         KURICHITHANAM VILLAGE, MEENACHIL TALUK-686635.

   RESPONDENTS/APPELLANT & 1ST RESPONDENT/PETITIONER & 1ST COUNTER PETITIONER:

      1. SAMJI P. GEORGE, S/O.GEORGE, RESIDING AT PAZEPARAMBIL HOUSE,
         THODANAL.P.O., THODANAL KARA, MEENACHIL TALUK, MEENACHIL VILLAGE,
         MEENACHIL TALUK-686577.
      2. MINI MOHANDAS, AGED 43 YEARS, W/O.P.K.MOHANDAS, RESIDING AT
         MADAPATHIL HOUSE, NECHIPUZHOOR KARA, LALAM VILLAGE, NOW RESIDING AT
         MADAPATHIL HOUSE, KAROOR.P.O., LAL;AM KARA, LALAM VILLAGE-680697.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to pass an order
   staying the operation of judgment dated 09.10.2019 passed in
   CMA.No.33/16,on the files of the Addl.District Judge's Court-I, Kottayam
   till the disposal of the second appeal filed herewith.
        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof and this Court's
   order dated 26-07-2021 and upon hearing the arguments of SRI.ABRAHAM
   VAKKANAL, Senior Advocate along with SMT.VINEETHA SUSAN THOMAS, SRI.MIDHUN
   MOHAN, Advocates for the petitioners and of SRI.K.C.JOSEPH, SRI.THOMAS
   ABRAHAM (NILACKAPPILLIL), SMT.K.R.MONISHA, SRI.S.ABHILASH VISHNU,
   Advocates for the 1st respondent, the court passed the following:
                                      ORDER

Interim order stands extended by three months.

Sd/-

N.ANIL KUMAR

JUDGE

07-09-2021 /True Copy/ Assistant Registrar

 
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