Anju M.V vs Sanna S.P
2021 Latest Caselaw 18427 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
       THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                    &
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
 TUESDAY, THE 7TH DAY OF SEPTEMBER 2021 / 16TH BHADRA, 1943
                      MAT.APPEAL NO. 843 OF 2015
  AGAINST THE JUDGMENT DATED 16.3.2015 IN OP 1967/2013 OF
                        FAMILY COURT, ATTINGAL
APPELLANT/RESPONDENT:

         ANJU M.V, AGED 41 YEARS, D/O.AMMINI, ABS BHAVAN,
         MAMPAZHAKARI, RAMANKARY P.O., ALAPPUZHA, ERNAKULAM
         DISTRICT.

         BY ADVS.A.S.DHEERAJ
         S.R.SREEJITH
         MANASI MURALIDHARAN



RESPONDENT/S:

         SANNA S.P., AGED 46 YEARS
         S/O.N.PRASANNAN, KOVILAZHIKAM, KARAVARAM P.O.,
         THOTTAKKADU DESOM, KARAVARAM VILLAGE,
         CHIRAYINKEEZHU TALUK, THIRUVANANTHAPURAM-695605.

         BY ADVS. SRI.M.DINESH
         SMT.CIMY VARGHESE


     THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON
07.09.2021,     THE    COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 Mat.Appeal No.843/2015

                                    -:2:-



                              JUDGMENT

Dated this the 7th day of September, 2021

A.Muhamed Mustaque,J.

The learned counsel for the appellant has filed a memo stating that

the appellant is not pressing the appeal. Hence, the appeal is dismissed as

not pressed.

Pending interlocutory applications, if any, are closed.

Sd/-

A.MUHAMED MUSTAQUE JUDGE Sd/-

DR. KAUSER EDAPPAGATH JUDGE kp True copy

P.A. To Judge