E.V. Janaki vs Mungath Krishnan
2021 Latest Caselaw 18416 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                         PRESENT
           THE HONOURABLE MR.JUSTICE V.G.ARUN
TUESDAY, THE 7TH DAY OF SEPTEMBER 2021 / 16TH BHADRA, 1943
                  OP(C) NO. 631 OF 2019
        CMA 2/2018 OF SUB COURT, HOSDRUG, KASARGOD
PETITIONER/S:

    1    E.V. JANAKI,
         AGED 53 YEARS
         W/O RAJAN, RESIDING AT MAYYANGANAM,
         KALICHANADUKKAM P.O., KASARGOD DISTRICT.
    2    E.V. PADMANABHAN,
         AGED 51 YEARS
         S/O MUNGATH KUNHAMBU, RESIDING AT NARIMOOLI,
         ANAPPAT, THAYANNUR VILLAGE, KASARGOD DISTRICT.
    3    E.V. KARTHYAYANI,
         AGED 49 YEARS
         W/O GANDADHARAN, RESIDING AT MAVILVEEDU,
         VATTARKALLAM, KATTOPOIL P.O., KASARGOD DISTRICT.
         BY ADVS.
         SURESH KUMAR KODOTH
         SRI.K.P.ANTONY BINU

RESPONDENT/S:

    1    MUNGATH KRISHNAN,
         AGED 55 YEARS
         S/O KARIAMBU, RESIDING AT NARIMOOLI, ANAPPAT,
         KALICHANADUKKAM P.O., THAYANNUR VILLAGE,
         KASARGOD DISTRICT-671314.
    2    MUNGATH NARAYAN,
         AGED 54 YEARS
         S/O KARIAMBU, RESIDING AT PENKUZHI, ANAPPAT,
         KALICHANADUKKAM P.O., THAYANANUR VILLAGE,
         KASARGOD DISTRICT-671314.
    3    MUNGATH RAMANI,
         AGED 58 YEARS
         W/O PARADESI, RESIDING AT KALAYANTHADAM,
         KALICHANADUKKAM P.O., THAYANNUR VILLAGE,
         KASARGOD DISTRICT-671314.
    4    BHARATHI,
         AGED 51 YEARS
         W/O KUMBALAPALLY KUMARAN, R/AT KUMBALAPPALLY
         P.O., KARINTALAM VILLAGE, KASARGOD DISTRICT-
         671314.
 O.P.(C) No.631 of 2019

                                    -2-


     5          UMBICHI,
                AGED 71 YEARS
                D/O KARICHI, RESIDING AT VENGACHERI,
                KALICHANADUKKAM P.O., THAYANNUR VILALGE,
                KASARGOD DISTRICT-671314.
                BY ADV SRI.KODOTH SREEDHARAN


         THIS    OP   (CIVIL)   HAVING    COME   UP   FOR   ADMISSION   ON
07.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.(C) No.631 of 2019

                                -3-




                          JUDGMENT

Dated this the 07th day of September, 2021

Learned Counsel for the petitioners submits

that the dispute has been resolved among the

parties and hence, the original petition is not

pressed. Accordingly, the original petition is

dismissed as not pressed.

Sd/-

V.G.ARUN JUDGE Scl/07.09.2021