Nadeera Beevi vs The District Collector
2021 Latest Caselaw 18407 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
               THE HONOURABLE MR. JUSTICE SATHISH NINAN
    TUESDAY, THE 7TH DAY OF SEPTEMBER 2021 / 16TH BHADRA, 1943
                       WP(C) NO. 16752 OF 2021
PETITIONER:

          NADEERA BEEVI,
          AGED 51 YEARS
          W/O. SHAMSUDEEN,EZHUTHANI VEEDU, KERALAPURAM, VELLIMON
          P.O, PERINAD, KOLLAM.

          BY ADVS.
          B.KRISHNA MANI
          DHANUJA M.S



RESPONDENTS:

    1     THE DISTRICT COLLECTOR
          KOLLAM-691 013.

    2     THE DEPUTY COLLECTOR,
          KOLLAM-691 013

    3     THE VILLAGE OFFICER,
          ELAMPALLOOR VILLAGE, KOLLAM DISTRICT-691 501.

    4     THE STATION HOUSE OFFICER,
          KUNDARA POLICE STATION, KUNDARA, KOLLAM DISTRICT-691
          501

    5     NELSON,
          PADINJAREKADAVIL VEEDU, ELAMPALLOOR, KOLLAM DISTRICT-
          691 501

          BY SR.GOVT.PLEADER:SMT.SHEEJA.C.S


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                     2
WP(C) NO. 16752 OF 2021




                           JUDGMENT

The learned counsel for the petitioner seeks

permission to withdraw the writ petition. Permission

granted. The writ petition is dismissed as withdrawn.

Sd/-

SATHISH NINAN

JUDGE

rsr