Gopakumar.K vs The Chairman And Managing ...
2021 Latest Caselaw 18377 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     TUESDAY, THE 7TH DAY OF SEPTEMBER 2021 / 16TH BHADRA, 1943
                          WP(C) NO. 10401 OF 2021
PETITIONER:

              GOPAKUMAR.K
              AGED 55 YEARS
              S/O. KRISHNAN NAIR, PROPRIETOR OF AVANI ENTERPRISES
              MUKKATH HOUSE, MEVELLOOR P.O., KOTTAYAM DISTRICT, PIN-686
              609.

          BY ADVS.
          ALIAS M.CHERIAN
          SRI.K.M.RAPHY
          SMT.ANJALY ELIAS
          SHRI.BRISTO S PARIYARAM



RESPONDENTS:

     1        THE CHAIRMAN AND MANAGING DIRECTOR
              KERALA STATE CIVIL SUPPLIES CORPORATION LTD., MAVELI
              ROAD, GANDHI NAGAR, KOCHI, PIN-682 019.

     2        THE MANAGER
              NFSA, KERALA STATE CIVIL SUPPLIES CORPORATION LTD.,
              MAVELI ROAD, GANDHI NAGAR, KOCHI, IN-682 019.

     3        THE REGIONAL MANAGER
              KERALA STATE CIVIL SUPPLIES CORPORATION, MAVELI TOWER,
              THIRUNAKKARA KOTTAYAM DISTRICT, PIN-686 010.

     4        THE DEPOT MANAGER
              SUPPLYCO DEPOT, VAIKOM TALUK, PALLIKAVALA,
              THALAYOLAPARAMPU KOTTAYAM DISTRICT, PIN-686 605.

     5        MUHAMMED HUSSAIN
              AGED 42 YEARS
              FATHERS NAME NOT KNOWN TO THE PETITIONER,
              PULICKALPARAMBIL HOUSE, ALLISERRY, ALAPUZHA DISTRICT,
              PIN-688 001.
 WP(C) NO. 10401 OF 2021
                                 2



    6       VINCENT P.T.
            AGED 60 YEARS
            S/O. M.O. THOMAS, PADIKKAPARAMBIL HOUSE,
            VALLICHIRA POST, KOTTAYAM DISTRICT, PIN-686 574.

            BY ADV R.LAKSHMI NARAYAN, GOVERNMENT PLEADER




     THIS    WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION    ON   07.09.2021,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 10401 OF 2021
                            3




              P.V.KUNHIKRISHNAN, J.
           ===================
            WP(C) No. 10401 OF 2021
           ===================
    Dated this the 7th day of September 2021


                     JUDGMENT

The learned counsel for the petitioner submitted that,

the matter is infructuous. Therefore, the writ petition is

dismissed as infructuous.

(Sd/-)

P.V.KUNHIKRISHNAN

JUDGE LU WP(C) NO. 10401 OF 2021

APPENDIX OF WP(C) 10401/2021

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF TENDER NOTICE BEARING NO.NFSA5-17016/20 DATED 15.7.2020 ISSUED BY THE IST RESPONDENT.

EXHIBIT P2 TRUE COPY OF TENDER RESULT FOR VAIKOM TALUK & RANKING DATED 1.10.20 PUBLISHED BY 4TH RESPONDENT.

EXHIBIT P3 TRUE COPY OF PROCEEDINGS NO.CSC2-

732/2020 DATED NIL.

EXHIBIT P4 TRUE COPY OF LETTER DATED 24.2.2021 SUBMITTED BY 6TH RESPONDENT BEFORE 4TH RESPONDENT.

EXHIBIT P5 TRUE COPY OF LETTER DATED 24.2.2021 SUBMITTED BY THE PETITIONER BEFORE 4TH RESPONDENT.

EXHIBIT P6 TRUE COPY OF PROCEEDINGS NO.CSC2-723/20 DATED 1.3.2021 ISSUED BY 4TH RESPONDENT.

EXHIBIT P7 TRUE COPY OF AGREEMENT DATED 30.3.2021 EXECUTED BY THE PETITIONER.

EXHIBIT P8 TRUE COPY OF INVOICE NO.3052 DATED 3.3.2021 IN THE NAME OF THE PETITIONER.

EXHIBIT P8(A) TRUE COPY OF INVOICE NO.5667 DATED 3.3.2021 IN THE NAME OF THE PETITIONER.

EXHIBIT P8(B) TRUE COPY OF INVOICE NO.3054 DATED 4.3.2021 IN THE NAME OF THE PETITIONER.

EXHIBIT P8(C) TRUE COPY OF INVOICE NO.3097 DATED WP(C) NO. 10401 OF 2021

12.3.2021 IN THE NAME OF THE PETITIONER.

EXHIBIT P8(D) TRUE COPY OF INVOICE NO.3227 DATED 16.4.2021 IN THE NAME OF THE PETITIONER.

EXHIBIT P9 TRUE COPY OF REPRESENTATION DATED 21.4.2021 SUBMITTED BEFORE IST RESPONDENT.

EXHIBIT P9(A) TRUE COPY OF REPRESENTATION DATED 21.4.2021 SUBMITTED BEFORE 2ND RESPONDENT.

EXHIBIT P9(B) TRUE COPY OF REPRESENTATION DATED 21.4.2021 SUBMITTED BEFORE 3RD RESPONDENT.

EXHIBIT P9(C) TRUE COPY OF REPRESENTATION DATED 21.4.2021 SUBMITTED BEFORE 4TH RESPONDENT.