Rajeevan P.K vs The State Of Kerala
2021 Latest Caselaw 18248 Ker

WP(C) NO. 33406 OF 2019      1

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
   FRIDAY, THE 3RD DAY OF SEPTEMBER 2021 / 12TH BHADRA, 1943
                    WP(C) NO. 33406 OF 2019
PETITIONER/S:

          RAJEEVAN P.K.,
          AGED 54 YEARS,
          S/O RAMA KURUP, KRISHANTHEERTHAM (H), CENTRAL
          POYILOOR, THOOVAKKUNNU, KANNUR, PIN-670 693.

          BY ADVS.
          C.BHASKARAN
          SHRI.SATHYA PRASAD P.V.
          SHRI.SHAMIR K.P.
          SHRI.RANJITH KUMAR K.


RESPONDENT/S:

    1     THE STATE OF KERALA
          REPRESENTED BY ITS SECRETARY TO GOVERNMENT, GENERAL
          EDUCATION DEPARTMENT, SECRETARIAT ANNEXURE-11,
          THIRUVANANTHAPURAM-695 001.

    2     THE DIRECTOR OF GENERAL EDUCATION,
          JAGATHY, THIRUVANANTHAPURAM-695 014.

    3     THE ASSISTANT EDUCATIONAL OFFICER,
          KUNNUMMAL, KAKKATIL, VATAKARA, KOZHIKODE DISTRICT-673
          507.

    4     SMT. P.K. SAROJINI AMMA,
          MANAGER, CHERAPURAM, U.P.SCHOOL, KOZHIKODE, PIN-673
          507.

    5     E. SALITHA,
          AGED 50 YEARS,
          W/O P. SOMANATHAN, SARITHALAYAM HOUSE, CHERAPURAM
          P.O., KAKKATIL, KOZHIKODE DISTRICT, PIN-673 507.

          BY ADVS.
          SRI.K.MOHANAKANNAN
          SRI.H.PRAVEEN (KOTTARAKARA)
 WP(C) NO. 33406 OF 2019      2




          SMT NISHA BOSE, SR GOVERNMENT PLEADER




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 33406 OF 2019                3

                                    JUDGMENT

A 'Not Press memo' has been filed by the petitioner stating that the

petitioner is not desirous of prosecuting this writ petition.

In view of the above, this writ petition is dismissed as not pressed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE DSV