Kerala High Court
Vijayan V.M vs The State Of Kerala on 3 September, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
FRIDAY, THE 3RD DAY OF SEPTEMBER 2021 / 12TH BHADRA, 1943
WP(C) NO. 17909 OF 2021
PETITIONER:
VIJAYAN V.M.
AGED 71 YEARS
S/O MAMAN V.M, GEETHANJALI HOUSE, MADANCHERI, AZHIJALAM,
VAZHAYUR, MALAPPURAM
BY ADVS.
R.SUNIL KUMAR
A.SALINI LAL
RESPONDENTS:
1 THE STATE OF KERALA
REP BY THE ADDL CHIEF SECRETARY, KERALA PUBLIC WORKS
DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695
001.
2 KERALA PUBLIC WORKS DEPARTMENT,
REP BY THE PROJECT DIRECTOR, KERALA STATE TRANSPORT PROJECT
JAGAD BUILDINGS, KOWDIAR P.O.THIRUVANANTHAPURAM-695 003.
3 THE EXECUTIVE ENGINEER
PWD ROADS DIVISION, KOZHIKODE-673 002.
4 THE DISTRICT COLLECTOR,
KOZHIKODE DISTRICT COLLECTORATE, KOZHIKODE-673 020.
5 THE NAYARA ENERGY LTD,
TERRITORY SALES MANAGER, 6B 6TH FLOOR, NOEL FOCUS, SEAPORT
AIRPORT ROAD, CHITTETHUKARA, CSEZ P.O.KOCHI-682 037.
BY ADV.K.DILIP,SC
PRINCY XAVIER, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.09.2021, ALONG WITH WP(C).17939/2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
FRIDAY, THE 3RD DAY OF SEPTEMBER 2021 / 12TH BHADRA, 1943
WP(C) NO. 17939 OF 2021
PETITIONER:
MUHAMMED C.V.
AGED 54 YEARS
S/O. HUSSAIN M., CHETTYAM VETTIL HOUSE, MAYANAD P.O.,
KOZHIKODE.
BY ADVS.
R.SUNIL KUMAR
A.SALINI LAL
RESPONDENTS:
1 THE STATE OF KERALA
REP.BY THE ADDL. CHIEF SECRETARY, KERALA PUBLIC WORKS
DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM 695
001
2 THE PROJECT DIRECTOR
KERALA STATE TRANSPORT PROJECT, JAGAD BUILDINGS, KOWDIAR
P.O., THIRUVANANTHAPURAM 695 003
3 THE EXECUTIVE ENGINEER
PWD ROADS DIVISION, KOZHIKODE 673 002
4 THE DISTRICT COLLECTOR
KOZHIKODE DIST, COLLECTORATE, KOZHIKODE 673 020
5 INDIAN OIL CORPORATION LIMITED
REP.BY ITS CHIEF REGIONAL MANAGER, TRIVANDRUM DIVISIONAL
OFFICE, GROUND FLOOR, PREMIER PARK, INCHAKKAL BYE PASS
ROAD, VALLAKKADAVU P.O, THIRUVANANTHAPURAM.
BY ADV.M.G.K.NAMBIAR,SC
PRINCY XAVIER,GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.09.2021, ALONG WITH WP(C).17909/2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
W.P.(C) Nos.17909 and 17939 of 2021
-----------------------------------------------
JUDGMENT
The issues raised in these writ petitions are covered in favour of
the petitioners by the decision of this Court in W.P.(C) No.9881 of 2020 and
connected matters.
In the circumstances, the writ petitions are disposed of in tune
with the orders/directions in W.P.(C) No.9881 of 2020 and connected cases.
Sd/-
P.B.SURESH KUMAR
JUDGE
YKB
APPENDIX OF WP(C) 17939/2021
PETITIONER EXHIBITS
Exhibit P1 COPY OF THE OFFER LETTER ISSUED BY THE 5TH
RESPONDENT TO THE PETITIONER DATED 26.7.2019
Exhibit P2 COPY OF THE APPLICATION FILED BY THE 5TH
RESPONDENT FOR GETTING NOC TO THE OUT LET
AWARDED TO THE PETITIONER DATED 23/9/2019
Exhibit P3 COPY OF THE G.O.(M.S.) NO.46/2019/PWD DATED
22.10.2019
Exhibit P4 COPY OF THE G.O.(MS) NO.16/2020/PWD DATED
10/2/20
Exhibit P5 COPY OF THE RELEVANT PAGES OF G.O.(M.S.)
NO.67/2020/PWD DATED 16/10/2020
Exhibit P6 COPY OF THE JUDGMENT OF W.P(C) NO.5973/2021
DT.12/8/2021
APPENDIX OF WP(C) 17909/2021
PETITIONER EXHIBITS
Exhibit P1 COPY OF THE OFFER LETTER ISSUED BY THE 5TH
RESPONDENT TO THE PETITIONER DATED 13.1.2021
Exhibit P2 COPY OF THE APPLICATION FILED BY THE 5TH
RESPONDENT FOR GETTING NOC TO THE OUT LET
AWARDED TO THE PETITIONER DATED 13.1.2021
Exhibit P3 COPY OF THE GO(MS) NO 46/2019/PWD DATED
22.10.2019
Exhibit P4 COPY OF THE GO(MS) NO 16/2020/PWD DATED 10.2.20
Exhibit P5 COPY OF THE RELEVANT PAGES OF GO(MS) NO
67/2020/PWD DATED 16/10/2020
Exhibit P6 COPY OF THE JUDGMENT OF WPC NO 5973/2021 DATED
12.8.2021
