Kerala High Court
Benny Joseph vs E.A.Chacko on 3 September, 2021
RFA No.159/2021 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.SOMARAJAN
Friday, the 3rd day of September 2021 / 12th Bhadra, 1943
IA.NO.1/2021 IN RFA NO. 159 OF 2021
OS 45/2017 OF SUB COURT DEVIKULAM
APPELLANTS/PETITIONERS:
1. BENNY JOSEPH, AGED 58, S/O. JOSEPH, RESIDING IN THE ADDRESS APPACKAL
HOUSE, RAJAKKAD P.O, RAJAKKAD VILLAGE, UDUMBANCHOLA TALUK, IDUKKI
DISTRICT - 685566.
2. ANNIE SHAJAN, AGED 47, D/O. JOSE M.P, RESIDING IN THE ADDRESS
CHELATTUKULAPPARAYIL HOUSE, ADIMALI P.O, ADIMALI VILLAGE, DEVIKULAM
TALUK, IDUKKI DISTRICT - 685561.
3. SYMOLE JOSE, AGED 40 ,D/O. JOSE, RESIDING IN THE ADDRESS CHOORACKAL
HOUSE, KOZHUVANAL P.O, PULIYANNUR VILLAGE, MEENACHIL TALUK, KOTTAYAM
DISTRICT - 686573.
4. JAINAMMA , AGED 55 ,D/O. KURIAN, RESIDING IN THE ADDRESS
VELATHAMVEETTIL HOUSE, N.R CITY P.O, RAJAKAD VILLAGE, UDUMBANCHOLA
TALUK, IDUKKI DISTRICT - 685566.
5. SHAJI JOSEPH, AGED 54, S/O. JOSEPH, RESIDING IN THE ADDRESS VAYALIL
HOUSE, N.R.CITY P.O, RAJAKAD VILLAGE, UDUMBANCHOLA TALUK, IDUKKI
DISTRICT - 685566.
6. SOLY BOSE, AGED 57,D/O. UTHUPPU, RESIDING IN THE ADDRESS PULPARAMBIL
HOUSE, ARIVILAMCHAL P.O, KANTHIPARA VILLAGE, IDUKKI DISTRICT -
685619.
7. SASIKUMAR K .K ,AGED 65 , S/O. KUTTANPILLAI, RESIDING IN THE ADDRESS
KRISHNA VILASAM HOUSE, RAJAKKAD P.O, UDUMBANCHOLA TALUK, IDUKKI
DISTRICT - 685566.
8. V.K. MATHEW ,AGED 66 , S/O. KURUVILA, RESIDING IN THE ADDRESS
VELLARINGATTU HOUSE, RAJAKKAD VILLAGE, RAJAKKAD P.O, UDUMBANCHOLA
TALUK, IDUKKI DISTRICT - 685566.
9. PHILIP GEORGE, AGED 62, S/O. THOMAS VARKEY, RESIDING IN THE ADDRESS
KOCHUKAROTTU HOUSE, PONMUDI P.O, RAJAKAD VILLAGE, UDUMBANCHOLA
TALUK, IDUKKI DISTRICT - 685563.
10. JOLLY BENNY, AGED 49, D/O.JOSEPH, RESIDING IN THE ADDRESS
PATHIPALLIL HOUSE, RAJAKAD P.O, RAJAKAD VILLAGE, UDUMBANCHOLA TALUK,
IDUKKI DISTRICT - 685566.
11. BINOY MATHEW, AGED 48 , S/O. MATHAI M.K. RESIDING IN THE ADDRESS
MANIKATTU HOUSE, NEDUMKANDOM P.O, PARATHODU VILLAGE, UDUMBANCHOLA
TALUK, IDUKKI DISTRICT - 685553.
12. KRISHNAKUMARIAMMA K G, AGED 57, D/O. GOPALAKRISHNA PANICKER,
RESIDING IN THE ADDRESS ANANDHABHAVAN, RAJAKUMARI SOUTH P.O,
RAJAKUMARI VILLAGE, UDUMBANCHOLA TALUK, IDUKKI DISTRICT - 685619.
13. VARGHESE JOSEPH, AGED 58, S/O.JOSEPH, RESIDING IN THE ADDRESS
KOTTUPARAMBIL HOUSE, NEDUMKANDOM P.O, KALKONTHAL VILLAGE,
UDUMBANCHOLA TALUK, IDUKKI DISTRICT - 685553.
14. BABY O.A, AGED 55 , S/O. ANTONY, RESIDING AT OLIKKAL HOUSE,
RFA No.159/2021 2/2
KULAPARACHAL P.O, RAJAKUMARI VILLAGE, UDUMBANCHOLA TALUK, IDUKKI
DISTRICT - 685619.
15. KOCHURANI SAIMON,AGED 59, D/O. THOMAS, RESIDING AT ELAVUMKAL HOUSE,
RAJAKKAD P.O, RAJAKKAD VILLAGE, UDUMBANCHOLA TALUK, IDUKKI DISTRICT
- 685566.
16. LOVELY BABU, AGED 48 , D/O. GEORGE, RESIDING AT KOLLARACKAL HOUSE,
KULAPURACHAL P.O, RAJAKUMARI VILLAGE, UDUMBANCHOLA TALUK, IDUKKI
DISTRICT - 685619.
RESPONDENTS/RESPONDENTS:
1. E.A.CHACKO, AGED 65, S/O. ESTHAPAN, RESIDING IN THE ADDRESS
INCHANATT HOUSE, MAMMATTI KARA, RAJAKAD VILLAGE, RAJAKKAD P.O,
UDUMBANCHOLA TALUK, IDUKKI DISTRICT - 685566.
2. CLARAMMA, AGED 62 , W/O. CHACKO, RESIDING IN THE ADDRESS INCHANATT
HOUSE, MAMMATHI KARA, RAJAKAD VILLAGE, RAJAKKAD P.O, UDUMBANCHOLA
TALUK, IDUKKI DISTRICT - 685566.
3. CITY FINANCE, A FIRM CONSTITUTED UNDER THE INDIAN PARTNERSHIP ACT
REPRESENTED BY ITS MANAGING PARTNER, SUNILKUMAR, AGED 51,
S/O.CHANDRAN NAIR, RESIDING IN THE ADDRESS OMANAVILASAM HOUSE, N.R
CITY P.O, RAJAKKAD VILLAGE, UDUMBANCHOLA TALUK, IDUKKI DISTRICT -
685566.
4. SUNILKUMAR M C., AGED 51 , S/O. CHANDRAN NAIR M.P, RESIDING IN THE
ADDRESS OMANAVILASAM HOUSE, N.R CITY P.O, UDUMBANCHOLA TALUK, IDUKKI
DISTRICT - 685566.
5. TITTO JOHN , AGED 48, S/O. JOHN P.T, RESIDING IN THE ADDRESS
PATHIPALLIL HOUSE, RAJAKAD P.O, RAJAKAD VILLAGE, UDUMBANCHOLA TALUK,
IDUKKI DISTRICT - 685566.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay all further
proceedings pursuant to the judgment and decree in OS No.45 of 2017 dated
26/3/21 on the file of the Sub Court, Devikulam pending consideration of
the above appeal in the interest of justice.
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and upon hearing the arguments
of SRI.G.SREEKUMAR (CHELUR), Advocate for the petitioners, the court
passed the following:
ORDER
It is submitted by the learned counsel for the appellants that already there
is an attachment over the property for the suit amount. Hence, the attachment
will continue. In the meanwhile, there will be an order of stay of further
proceedings in the decree by way of execution.
Sd/- P.SOMARAJAN JUDGE
03-09-2021 /True Copy/ Assistant Registrar
