Citation : 2021 Latest Caselaw 18131 Ker
Judgement Date : 3 September, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
FRIDAY, THE 3RD DAY OF SEPTEMBER 2021 / 12TH BHADRA, 1943
WP(C) NO. 5837 OF 2021
PETITIONERS:
1 LISSY THOMAS
AGED 55 YEARS
W/O.THOMAS, MUNTHARINGATTUKUNNEL HOUSE, POOLAKUTY P.O.,
KANNUR DISTRICT, PIN-670650.
2 NIDHIN.T.,
AGED 38 YEARS
S/O.VASU, THIKKAL HOUSE, CHETTIYAMPARAMBA P.O., PARATHODE,
KANNUR DISTRICT, PIN-670674.
3 VIPIN,
AGED 35 YEARS
S/O.PAVITHRAN, NJANDADIYIL HOUSE, KANNAVAM P.O., KANNUR
DISTRICT, PIN-670650.
4 SHOBHANA,
AGED 57 YEARS
W/O.SADASIVAN, VENGATTU HOUSE, KELAKAM PO., PERUMNTHANAM,
KANNUR DISTRICT, PIN-670674.
5 SURESHAN M.K.,
AGED 60 YEARS
S/O.K.NARAYANAN, KUNNUMPURATH HOUSE, THILANNUR P.O., THAZHE
CHOVVA, KANNUR, PIN-670018.
6 BIJOY,
AGED 45 YEARS
S/O.BALAN E.K., BALVIHAR, THRIKKARIPPUR P.O., KASARAGOD
DISTRICT.
7 TOMY K.P.,
AGED 50 YEARS
S/O.POULOSE K.V., KALATHINAMATTATHIL HOUSE, KELAKAM P.O.,
KANNUR DISTRICT, PIN-670674.
BY ADV P.T.ABHILASH
RESPONDENTS:
1 THE REGIONAL TRANSPORT OFFICER
OFFICE OF THE REGIONAL TRANSPORT OFFICE, CIVIL STATION,
COLLECTORATE ROAD, TALAP, KANNUR, PIN-670002.
WP(C) NO. 5837 OF 2021 -2-
2 THE JOINT REGIONAL TRANSPORT OFFICER,
SUB REGIONAL TRANSPORT OFFICE, NERAMBOKKU, IRITTY, KANNUR
DISTRICT-670703.
3 THE INSPECTOR OF POLICE (SHO),
KELAKAM POLICE STATION, KELAKAM, KANNUR DISTRICT, PIN-
670674.
BY SRI.BIMAL K. NATH, SR. GOVT. PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
SATHISH NINAN, J.
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W. P. (C) No.5837 of 2021
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Dated this the 3rd day of September, 2021
J U D G M E N T
The petitioners, who are stage carriage operators
through the route Kelakam-Adakkathode, Kelakam Panchayat
in Kannur District, allege conduct of parallel passenger
services like taxi, jeeps, autorickshaws and motor cabs
through the route without any permit. The illegal and
unauthorised parallel services affects/interferes with
the rights of the petitioners. It is accordingly that
the petitioners have approached this Court seeking
action to be taken against the violators.
2. The learned Government Pleader, on instructions,
submits that, the petitioners allegations prima facie
appears to be of substance and that appropriate action
shall be taken on Ext.P12 representation pending before
the second respondent. I do notice that none of the
alleged violators are in the party array. W. P. (C) No.5837 of 2021
In the light of the above, the writ petition is
disposed of directing the second respondent to consider
Ext.P12 representation, put the representatives of the
alleged violators on notice, and take appropriate action
to ensure that illegal parallel carriage operators are
not plying.
Sd/-
SATHISH NINAN JUDGE
kns/-
//True Copy// P.S. to Judge APPENDIX OF WP(C) 5837/2021
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE NEWS PUBLISHED IN DAILY NEWS PAPER MATHRUBHOOMI DATED 25.11.2019.
EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DATED 26.09.2018 SUBMITTED BY THE 7TH PETITIONER BEFORE THE OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE COMPLAINT DATED 28.02.2019 SUBMITTED BY THE 7TH PETITIONER BEFORE THE OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE REPRESENTATION DATED 30.07.2019 SUBMITTED BY THE SECRETARY, KANNUR DISTRICT PRIVATE BUS OPERATORS ASSOCIATION, IRITTY TALUK UNIT BEFORE THE SUB-INSPECTOR OF POLICE, KELAKAM.
EXHIBIT P5 PHOTO COPY OF THE JUDGMENT DATED 20.07.2009 OF HON'BLE HIGH COURT OF KERALA IN W.P. (C)NO.6401/2009.
EXHIBIT P6 TRUE COPY OF THE NOTICE PUBLISHED IN THE OFFICE OF THE RTO, KASARAGOD, IN PURSUANT EXT.P5 JUDGMENT.
EXHIBIT P7 TRUE COPY OF THE REPRESENTATION DATED 04.07.2019, SUBMITTED BY THE PRESIDENT, KANNUR DISTRICT PRIVATE BUS OPERATORS ASSOCIATION, IRITTY TALUK UNIT BEFORE THE 2ND RESPONDENT.
EXHIBIT P8 TRUE COPY OF THE REPRESENTATION DATED 11.07.2019 SUBMITTED BY THE BUS OWNERS BEFORE THE DEPUTY TRANSPORT COMMISSION, KOZHIKODE.
EXHIBIT P9 PHOTO COPY OF THE JUDGMENT DATED 15.05.2018 OF THE HON'BLE HIGH COURT OF KERALA IN W.P. (C)NO.15351/2018.
EXHIBIT P10 TRUE COPY OF THE COMPLAINT DATED 08.10.2019 SUBMITTED BY THE 7TH PETITIONER BEFORE THE SUB-INSPECTOR OF POLICE, KELAKAM. APPENDIX/WP(C) 5837/2021
EXHIBIT P11 PHOTO COPY OF THE JUDGMENT OF THE HIGH COURT OF KERALA IN W.P.(C)NO.30013/2009 DISPOSED ON 14.12.2009.
EXHIBIT P12 TRUE COPY OF THE REPRESENTATION DATED 02.03.2021 SUBMITTED BY THE PETITIONERS BEFORE THE 2ND RESPONDENT.
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