Indus Towers Limited vs District Telecom Committee
2021 Latest Caselaw 18081 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  FRIDAY, THE 3RD DAY OF SEPTEMBER 2021 / 12TH BHADRA, 1943
                      WP(C) NO. 11271 OF 2021
PETITIONER:

         INDUS TOWERS LIMITED
         8TH FLOOR, VANKARATH TOWERS, N H BYPASS,
         PALARIVATTOM, KOCHI - 682 024 REPRESENTED BY ITS
         AUTHORIZED SIGNATORY SRI.RAJKUMAR PAVOTHIL.

         BY ADVS.
         A.KUMAR
         SRI.P.J.ANILKUMAR
         SMTG.MINI(1748)
         SRI.P.S.SREE PRASAD
         SHRI.JOB ABRAHAM
         SRI.AJAY V.ANAND



RESPONDENTS:

    1    DISTRICT TELECOM COMMITTEE
         DISTRICT COLLECTORATE, CIVIL STATION BUILDING, CIVIL
         STATION ROAD, THIRUVANANTHAPURAM - 695 043
         REPRESENTED BY ITS CHAIRMAN, THE DISTRICT COLLECTOR.

    2    COMMISSIONER OF POLICE
         POLICE GROUND, CV RAMAN PILLAI RD., THYCAUD,
         THIRUVANANTHAPURAM, KERALA - 695014.

    3    THE STATION HOUSE OFFICER
         MUSEUM POLICE STATION, THIRUVANANTHAPURAM - 695 033.

    4    THIRUVANANTHAPURAM CORPORATION
         REPRESENTED BY ITS SECRETARY, VIKAS BHAVAN, LMS
         VELLAYAMBALAM RD., UNIVERSITY OF KERALA SENATE HOUSE
         CAMPUS, OPP, THIRUVANANTHAPURAM - 695 033.

    5    VANAJAN
         JUDGE LAND, D-29A, SRIRAGAM RESIDENTS ASSOCIATION,
         SASTHAMANGALAM, THIRUVANANTHAPURAM - 695 010.

    6    BHASKARAN NAIR
         JUDGE LANE, C-63, SRIRAGAM RESIDENTS ASSOCIATION,
 WP(C) NO. 11271 OF 2021           2

            SASTHAMANGALAM, THIRUVANANTHAPURAM - 695 010.

            BY ADVS.
            N.NANDAKUMARA MENON (SR.)
            SHRI.P.K.MANOJKUMAR,SC,TVPM CORPORATION



OTHER PRESENT:

            SRI E.C BINEESH- GOVERNMENT PLEADER




     THIS     WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION     ON   03.09.2021,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 11271 OF 2021         3

                           JUDGMENT

When this matter was called today,

Shri.A.Kumar, learned counsel for the petitioner

submitted that on the strength of the interim

order of this Court dated 11.05.2021 the work for

installation of the Telecom Tower is completed and

that no further orders are required in this writ

petition.

Recording the afore, this writ petition is

closed.

Sd/-

DEVAN RAMACHANDRAN JUDGE MC/10.9

APPENDIX OF WP(C) 11271/2021

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE POWER OF ATTORNEY EXECUTED BY CEO IN FAVOUR OF THE DEPONENT SIGNATORY.

EXHIBIT P2 TRUE COPY OF THE BUILDING PERMIT DATED 20/11/2020 ISSUED BY THE 4TH RESPONDENT.

EXHIBIT P2A TRUE COPY OF THE EMF CLEARANCE CERTIFICATE DATED 29/06/2020.

EXHIBIT P3 TRUE COPY OF THE COMPLAINT DATED 03/12/2020.

EXHIBIT P3A TRUE COPY OF THE ACKNOWLEDGMENT EVIDENCING RECEIPT OF THE COMPLAINT DATED 03/12/2020.

EXHIBIT P4 TRUE COPY OF THE PETITION DATED 28/01/2021 FILED BEFORE THE FIRST RESPONDENT.

EXHIBIT P5 TRUE COPY OF THE COMMUNICATION DATED 24/03/2020.

EXHIBIT P6 TRUE COPY OF THE GO(MS) NO.49/2020/GAD ISSUED BY THE STATE GOVERNMENT DATED 23/03/2020.

EXHIBIT P7 TRUE COPY OF THE COMMUNICATION/ORDER G.O.(RT) NO.383/2021/DMD DATED 26/04/2021.

EXHIBIT P8 TRUE COPY OF THE JUDGMENT IN WRIT PETITION NO.23055 OF 2020 DATED 11/11/2020.

EXHIBIT P9 TRUE COPY OF THE INTERIM ORDER IN WRIT PETITION NO.10740/2021 DATED 30/04/2021.