M.B.Anil vs The Labour Court
2021 Latest Caselaw 18026 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
            THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
     THURSDAY, THE 2ND DAY OF SEPTEMBER 2021 / 11TH BHADRA, 1943
                           OP(LC) NO. 12 OF 2021
  AGAINST THE ORDER/JUDGMENT IN CP 23/2015 OF LABOUR COURT, KOLLAM,
                                    KOLLAM
PETITIONER/S:

            M.B.ANIL
            AGED 58 YEARS
            (MANAGING PARTNER), MUTHODAM AVENUE, KOLLAM)
            MUTHODAM HOUSE, KOOTTIKKADA P.O., KOLLAM - 691 020.

            BY ADVS.
            K.SASIKUMAR
            S.ARAVIND
            P.S.RAGHUKUMAR
            PRIYA CAROL



RESPONDENT/S:

     1      THE LABOUR COURT
            KOLLAM - 691 001.

     2      G.CHITHRASATHIKUMAR
            CHITHRALAYAM, SURABHI NAGAR - 37, AYATHIL P.O.,
            KOLLAM- 691 017.


     THIS   OP   (LABOUR   COURT)    HAVING   COME   UP   FOR   ADMISSION   ON
02.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(LC) NO. 12 OF 2021


                                    2


                BECHU KURIAN THOMAS, J
               -----------------------------------------
                   O.P.(LC).No. 12 of 2021
       --------------------------------------------------------
       Dated this the 2nd day of September, 2021


                            JUDGMENT

The petitioner seeks permission to withdraw the petition and to

file fresh writ petition. This petition is dismissed as withdrawn,

leaving liberty to the petitioner to file fresh writ petition on the same

cause of action.

Sd/-

BECHU KURIAN THOMAS, JUDGE

Dxy OP(LC) NO. 12 OF 2021

APPENDIX OF OP(LC) 12/2021

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF ORDER NO.XC-7-5383/07 IN THE PROCEEDINGS OF THE EXCISE COMMISSIONER, DATED 06/03/2007.

Exhibit P2 A TRUE COPY OF THE AWARD OF HON'BLE INDUSTRIAL TRIBUNAL, KOLLAM, DATED 26/05/2011 IN ID 14/2006.

Exhibit P3 A TRUE COPY OF CP NO.23/2015 FILED BY THE 2ND RESPONDENT HEREIN BEFORE THE 1ST RESPONDENT LABOUR COURT, DATED 24/08/2015.

Exhibit P4 A TRUE COPY OF THE ORDER OF THE 1ST RESPONDENT LABOUR COURT IN CP NO.23/2015, DATED 24/03/2021.