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Sudhakaran. N.D vs Kerala Feeds Ltd
2021 Latest Caselaw 18024 Ker

Citation : 2021 Latest Caselaw 18024 Ker
Judgement Date : 2 September, 2021

Kerala High Court
Sudhakaran. N.D vs Kerala Feeds Ltd on 2 September, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                THE HONOURABLE MR. JUSTICE SUNIL THOMAS
     THURSDAY, THE 2ND DAY OF SEPTEMBER 2021 / 11TH BHADRA, 1943
                        WP(C) NO. 19002 OF 2020
PETITIONER/S:

           SUDHAKARAN. N.D, AGED 57 YEARS
           SENIOR STORE KEEPER, KERALA FEEDS LTD., KALLETTUMKARA,
           TRICHUR DISTRICT.

           BY ADV P.M.MOHAMMED SHIRAZ



RESPONDENT/S:

     1     KERALA FEEDS LTD., REPRESENTED BY ITS MANAGING DIRECTOR,
           REGISTERED OFFICE, KALLETTUMKARA P.O,
           TRICHUR DISTRICT-680683

     2     THE MANAGING DIRECTOR,KERALA FEEDS LTD., KALLETTUMKARA
           P.O, TRICHUR DISTRICT-680683

     3     THE STATE OF KERALA,REPRESENTED BY SECRETARY TO
           GOVERNMENT OF KERALA, DEPARTMENT OF ANIMAL HUSBANDRY,
           GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001

           BY ADVS.
           SRI.P.BENNY THOMAS
           SRI.D.PREM KAMATH
           SHRI.ABEL TOM BENNY
           SHRI.JYOTHISH KRISHNA
           SMT.MEENAKSHY S DEV
           SHRI.AHAMMAD SACHIN K.
           GOVERNMENT PLEADER


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 19002 OF 2020           2



                          JUDGMENT

When the matter was taken up, the learned counsel for

the petitioner submitted that the Writ Petition is not pressed,

since during the pendency of the writ petition, the petitioner

has retired. This is recorded and the Writ Petition is closed,

reserving the right of the petitioner to seek appropriate

reliefs in accordance with law.

Sd/-

SUNIL THOMAS, JUDGE R.AV

APPENDIX OF WP(C) 19002/2020

PETITIONER EXHIBITS

EXHIBIT P1 TRUE PHOTOCOPY OF MEMORANDUM OF UNDERSTANDING DATED 27.11.2015.

EXHIBIT P2 TRUE PHOTOCOPY OF LETTER DATED 13.11.2017 OF THE 2ND RESPONDENT.

EXHIBIT P3 TRUE COPY OF NOTIFICATION DATED 28.02.2019.

EXHIBIT P4 TRUE COPY OF THE FINANCIAL RESULTS CONTAINED IN THE DIRECTORS REPORT 2015-

EXHIBIT P5 TRUE COPY OF THE NEWSPAPER REPORT PUBLISHED BY THE MALAYALA MANORAMA DAILY.

EXHIBIT P6 TRUE COPY OF LETTER DATED 02.09.2020 OF SRI. K.C. HARIDAS, SECRETARY, KERALA FEEDS EMPLOYEES UNION.

EXHIBIT P7 TRUE PHOTOCOPY OF LETTER DATED 17/09/2019 OF PUBLIC INFORMATION OFFICER.

EXHIBIT P8 TRUE PHOTOCOPY OF LETTER DATED 17/09/2019 OF PUBLIC INFORMATION OFFICER.

 
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