Dhanyalakshmi K H vs Kerala Agricultural University ...
2021 Latest Caselaw 18015 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                  THE HONOURABLE MR. JUSTICE AMIT RAWAL
    WEDNESDAY, THE 1ST DAY OF SEPTEMBER 2021 / 10TH BHADRA, 1943
                         WP(C) NO. 15838 OF 2021
PETITIONER/S:

           DHANYALAKSHMI K H
           D/O. KUNHIKRISHNAN.K.K., RESIDING AT LAKSHMI PARVATHY,
           KIZHAKKE KODIYATH, RAMANATHALI P.O.,KANNUR DISTRICT-670
           308

           BY ADV T.V.JAYAKUMAR NAMBOODIRI



RESPONDENT/S:

     1     KERALA AGRICULTURAL UNIVERSITY (KAU)
           REPRESENTED BY ITS REGISTRAR, MAIN CAMPUS, VELLANIKKARA,
           THRISSUR-686 656

     2     THE VICE CHANCELLOR,
           KERALA AGRICULTURAL UNIVERSITY, MAIN CAMPUS,
           VELLANIKKARA, THRISSUR-686 656


OTHER PRESENT:

           SRI ROBSON PAUL SC




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 15838 OF 2021
                                 2



                           JUDGMENT

Learned Counsel for the petitioner submitted that the

matter has become infructuous. Accordingly, this writ petition

is dismissed as infructuous.

Sd/-

sab                                    AMIT RAWAL

                                          JUDGE
 WP(C) NO. 15838 OF 2021

APPENDIX OF WP(C) 15838/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE NOTIFICATION DATED 03.03.2016

Exhibit P2 TRUE COPY OF THE RANK LIST DATED 19.02.2019

Exhibit P3 TRUE COPY OF THE NOTIFICATION DATED 17.02.2021

Exhibit P4 TRUE COPY OF THE CHART SHOWING THE VACANCIES AT COLLEGE OF AGRICULTURE , PADANNAKKAD DATED NIL

Exhibit P5 TRUE COPY OF THE REPRESENTATION DATED 31.3.2021