Pradeep Kumar vs The Thiruvananthapuram ...
2021 Latest Caselaw 18008 Ker

WP(C) NO. 37685 OF 2009                    1



                      IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                          PRESENT

                    THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

          WEDNESDAY, THE 1ST DAY OF SEPTEMBER 2021 / 10TH BHADRA, 1943

                                 WP(C) NO. 37685 OF 2009

PETITIONER/S:

               PRADEEP KUMAR, AGED 33 YEARS,
               S/O.BALAKRISHNAN NAIR,RESIDING AT KRISHNALAYAM,, PLAMOOTTUKADA
               P.O.,THIRUVANANTHAPURAM,WORKING AS, PRODUCTION,TECHNICIAN
               GRADE-1,HINDUSTAN LATEX LIMITED, AKKULAM PLANT,SREEKARIYAM
               P.O.,, THIRUVANANTHAPURA

               BY ADV SRI.T.RAJASEKHARAN NAIR


RESPONDENT/S:
     1      THE THIRUVANANTHAPURAM CO-OPERATIVE
            URBAN BANK LTD. NO. 1959, THIRUVANANTHAPURAM,, REP. BY ITS
            GENERAL MANAGER IN CHARGE,, AYURVEDA COLLEGE JUNCTION,
            THIRUVANANTHAPURAM.

      2        THE SPECIAL SALE OFFICER
               OFFICE OF THE ASSISTANT REGISTRAR OF CO-OPERATIVE, SOCIETIES,
               (GENERAL), THIRUVANANTHAPURAM.

      3        THE DEPUTY MANAGER (PL HRD)
               PERSONAL UNIT CHIEF, HINDUSTAN LATEX,, AMKULAM PLANT,
               SREEKARYAM P.O.,, THIRUVANANTHAPURAM.

      4        C.P.CHANDRABOSE ABIRAMAM
               KARIKODE, CHANNAMTHOPPU P.O., KOLLAM.

      5        C.P.PUSHPANGATHAN
               PRODUCTION TECHNICAL GRADE-I,, HINDUSTAN LATEX LIMITED, AKKULAM
               PLANT,, SREEKARIYAM P.O., THIRUVANANTHAPURAM.

      6        A.ANILKUMAR PRODUCTION TECHNICAL GR.I
               HINDUSTAN LATEX LIMITED, AKKULAM PLANT,, SREEKARIYAM P.O.,
               THIRUVANANTHAPURAM.

               BY ADV SRI.GEORGE POONTHOTTAM,

               SMT.RASHMI K.M, SR.GP


       THIS    WRIT       PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON

01.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 37685 OF 2009           2




                       P.V.KUNHIKRISHNAN, J
                 --------------------------------------------
                     W.P.(C.) No. 37685 of 2009
                    --------------------------------------
             Dated this the 1st day of September, 2021


                              JUDGMENT

The above writ petition came up in the defect list, because

notice is not served to the 3rd respondent. Today, there is no

representation for the petitioner also.

Therefore, this writ petition is dismissed for default.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SKS