Sajimon Thomas vs The Excise Inspector
2021 Latest Caselaw 18004 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE MARY JOSEPH
   WEDNESDAY, THE 1ST DAY OF SEPTEMBER 2021 / 10TH BHADRA, 1943
                       WP(C) NO. 17604 OF 2021
PETITIONERS:

    1     SAJIMON THOMAS
          AGED 50 YEARS
          S/O.THOMAS, ITHITHARA HOUSE, PEROOR, KOTTAYAM DISTRICT.

    2     M.R.RAJU
          AGED 71 YEARS
          S/O.RAGHAVAN, KATHALIKALAYIL HOUSE, PERUMBAIKKADU P.O.,
          KOTTAYAM DISTRICT.

    3     V.SASANKAN
          AGED 59 YEARS
          S/O.BHASKARAN, NARAYANASADANAM HOUSE, PUZHAVATHU KARA,
          CHANGANACHERRY, KOTTAYAM DISTRICT.

    4     ANNAMMA CHACKO
          AGED 62 YEARS
          W/O.CHACKO (LATE), CHIRAYIL HOUSE, KOTHANELLOOR P.O.,
          KOTTAYAM DISTRICT.

          BY ADVS.
          SRI.M.G.KARTHIKEYAN
          SRI.NIREESH MATHEW


RESPONDENTS:

    1     THE EXCISE INSPECTOR,
          EXCISE RANGE OFFICE, ETTUMANOOR,
          KOTTAYAM DISTRICT.

    2     THE DEPUTY COMMISSIONER OF EXCISE
          KOTTAYAM DIVISION, COLLECTORATE (P.O.),
          KOTTAYAM, PIN - 686 002.

    3     THE EXCISE COMMISSIONER
          COMMISSIONERATE OF EXCISE, EXCISE HEADQUARTERS,
          NANDAVANAM, THIRUVANANTHAPURAM, PIN - 695 033.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.17604 OF 2021(F)

                               2




                            JUDGMENT

Dated this the 1st day of September, 2021

The learned counsel for the petitioner

seeks permission to withdraw the writ

petition. Permission is granted.

Accordingly, this writ petition is

dismissed as withdrawn, with liberty

reserved to the petitioner to seek remedies

available to him in appropriate proceedings.

Sd/-

MARY JOSEPH JUDGE ww