Jayarajan V.V vs The Registrar Of Cooperative ...
2021 Latest Caselaw 18002 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
               THE HONOURABLE MR. JUSTICE SATHISH NINAN
   WEDNESDAY, THE 1ST DAY OF SEPTEMBER 2021 / 10TH BHADRA, 1943
                        WP(C) NO. 7766 OF 2021
PETITIONER:

          JAYARAJAN V.V
          AGED 49 YEARS
          S/O VIJAYAN,
          VALLATH HOUSE, KALLATTUMKARA.P.O,
          THRISSUR DISTRICT, PIN-680683.

          BY ADV RAJESH CHAKYAT



RESPONDENTS:

    1     THE REGISTRAR OF COOPERATIVE SOCIETIES
          DEPARTMENT OF CO-OPERATION, JAWAHAR SHAKARANA BHAVAN,
          DPI JUNCTION, THYCAUD P.O, THIRUVANANTHAPURAM,
          PIN-695014.

    2     THE JOINT REGISTRAR
          OF CO-OPERATIVE SOCIETIES (GENERAL) THRISSUR,
          AYYANTHOLE, THRISSUR, PIN-680003.

    3     THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
          (GENERAL), CHALAKUDI,
          THRISSUR DISTRICT, PIN-680307.

    4     THE MALA BLOCK TOWN CO-OPERATIVE SOCIETIES LTD,
          NO. R-1086, ALOOR.P.O,
          THRISSUR DISTRICT, PIN-680301.
          REPRESENTED BY ITS SECRETARY.

          BY ADVS.
          T.R.HARIKUMAR
          ARJUN RAGHAVAN

          BY GOVT.PLEADER:SMT.SHEEJA.C.S




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                   2
WP(C) NO. 7766 OF 2021




                           JUDGMENT

The learned counsel for the petitioner submits that

the writ petition has become infructuous. Accordingly, the

writ petition is dismissed as infructuous.

Sd/-

SATHISH NINAN

JUDGE

rsr