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A.M.Aboobacker Haji vs K.K.Babu
2021 Latest Caselaw 17996 Ker

Citation : 2021 Latest Caselaw 17996 Ker
Judgement Date : 1 September, 2021

Kerala High Court
A.M.Aboobacker Haji vs K.K.Babu on 1 September, 2021
            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
           THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
  WEDNESDAY, THE 1ST DAY OF SEPTEMBER 2021 / 10TH BHADRA, 1943
                  CON.CASE(C) NO. 163 OF 2015
  AGAINST THE ORDER/JUDGMENT IN WPC 4834/2014 OF HIGH COURT OF
                       KERALA, ERNAKULAM
PETITIONER :-

          A.M.ABOOBACKER HAJI, AGED 60 YEARS
          S/O.MUHAMMED, MUTHAWALLI, MASJID UMAR BIN KHATHAB,
          VADANAPPALLY P.O., CHAVAKKAD,
          THRISSUR DISTRICT-680 614, RESIDING AT ARACKAVEETTIL,
          THALIKULAM VILLAGE, CHAVAKKAD TALUK, EDASSERY P.O.,
          THRISSUR DISTRICT-680 569.

          BY ADV SRI.MANSOOR.B.H.


RESPONDENTS :-

    1     K.K.BABU, AGED 57 YEARS,
          NAME OF FATHER IS NOT KNOWN TO THE PETITIONER,
          HEALTH INSPECTOR, COMMUNITY HEALTH CENTRE,
          VATANAPPILLY-680 619, THRISSUR DISTRICT.

    2     V.ANTONY, AGED 55 YEARS
          NAME OF FATHER IS NOT KNOWN TO THE PETITIONER,
          SECRETARY, VATANAPPALLY GRAMA PANCHAYAT,
          VATANAPPALLY-680 614, THRISSUR DISTRICT.

          BY ADVS.
          SRI.K.P.MADHU
          SRI.APPU.P.S., GP

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 01.09.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Cont.Case (C).163 OF 2015

                                  -: 2 :-


                              JUDGMENT

Dated this the 1st day of September, 2021

It is submitted by the learned counsel for the petitioner that the

directions have been complied with and an affidavit has been filed in

respect of the same. In the above view of the matter, nothing

survives for consideration. The Contempt of Court Case is,

accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/6.9.2021 Cont.Case (C).163 OF 2015

APPENDIX

PETITIONER'S ANNEXURES

ANNEXURE A1 :- CERTIFIED COPY OF THE ORDER DATED 20.11.2014 W.P. (C)No.4834/14 ON THE FILE OF THE HON'BLE HIGH COURT OF KERALA.

 
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