Vijesh vs State Of Kerala
2021 Latest Caselaw 17976 Ker

OP(Crl.) No.24/2021                          1/2




                        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT
                           THE HONOURABLE MR.JUSTICE V.G.ARUN
               Wednesday, the 1st day of September 2021 / 10th Bhadra, 1943

                                 OP(CRL.) NO. 24 OF 2021

       CC.No.475/2016 of JUDICIAL FIRST CLASS MAGISTRATE COURT, KARUNAGAPPALLY

                                    ---------------

PETITIONER/ACCUSED NO.3:

        VIJESH

        AGED 35 YEARS, S/O.K.R.VASUDEVAN,

        KOIPALLIL HOUSE, KOTTAKKUPURAM MURI, KULASEKHARAPURAM,

        CLAPPANA P.O., KARUNAGAPPALLY, KOLLAM DISTRICT,

        PIN-690 525.



        BY ADV. SRI.ARUN MATHEW VADAKKAN, Advocate for the petitioner

RESPONDENT/COMPLAINANT:

        STATE OF KERALA

        REP. BY ITS PUBLIC PROSECUTOR, HIGH COURT OF KERALA,

        ERNAKULAM-682 031.



        BY THE PUBLIC PROSECUTOR FOR THE RESPONDENT



         OP(Criminal) having come up for order on 01/09/2021, upon persuing the

letter dated 05/08/2021 from Judicial First Class Magistrate, Karunagappally and

this Court's judgment dated 04/02/2021, the court on the same day passed the

following.
 OP(Crl.) No.24/2021                          2/2




                                        ORDER

By judgment dated 04/02/2021 this court had directed the Judicial

Magistrate of First Class, Karunagappally to dispose CC.No.475 of 2016

within six months. The Learned Magistrate has requested to extend the

time by a further period of six months. It is stated that due to lock

down and restricted functioning of the court only CW1 could be examined

and that the Assistant Public Prosecutor, Sasthamcotta who was conducting

the case is now in quarantine.

I am satisfied with the reasons stated and accordingly the time

stipulated in the judgment dated 04/02/2021 is extended by a further

period of six months from today.

                                                    Sd/- V.G.ARUN, JUDGE




01-09-2021                     /True Copy/                                 Assistant Registrar