Dr.Rajan Gurukkal P.M vs State Of Kerala
2021 Latest Caselaw 17958 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                  THE HONOURABLE MR. JUSTICE AMIT RAWAL
    WEDNESDAY, THE 1ST DAY OF SEPTEMBER 2021 / 10TH BHADRA, 1943
                         WP(C) NO. 19313 OF 2012
PETITIONER/S:

           DR.RAJAN GURUKKAL P.M.
           AGED 64 YEARS
           VICE CHANCELLOR, MAHATHMA GANDHI UNIVERSITY,
           ATHIRAMPUZHA, PRIYADARSHINI HILLS.P.O, KOTTAYAM.

           BY ADVS.
           SRI.P.C.SASIDHARAN
           SRI.E.S.ASHRAF



RESPONDENT/S:

     1     STATE OF KERALA
           REPRESENTED BY ITS SECRETARY TO GOVERNMENT, HIGHER
           EDUCATION (B) DEPARTMENT, SECRETARIAT,THIRUVANANTHAPURAM.

     2     PRINCIPAL SECRETARY TO GOVERNMENT
           FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM.


OTHER PRESENT:

           GP SRI JIMMY GEORGE




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 19313 OF 2012
                                   2



                          JUDGMENT

Learned Counsel for the petitioner submitted that the

matter has become infructuous. Accordingly, this writ

petition is dismissed as infructuous.

SD/-

sab                                       AMIT RAWAL

                                             JUDGE