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Dr. K.M.Abdurrasheed vs The State Of Kerala
2021 Latest Caselaw 17939 Ker

Citation : 2021 Latest Caselaw 17939 Ker
Judgement Date : 1 September, 2021

Kerala High Court
Dr. K.M.Abdurrasheed vs The State Of Kerala on 1 September, 2021
                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                        THE HONOURABLE MR. JUSTICE AMIT RAWAL
            WEDNESDAY, THE 1ST DAY OF SEPTEMBER 2021 / 10TH BHADRA, 1943
                               WP(C) NO. 14205 OF 2021
PETITIONER/S:

                DR. K.M.ABDURRASHEED
                AGED 65 YEARS
                SON OF A.T. BAPPUMUSALIYAR, FORMER DIRECTOR, ALIGARH MUSLIM
                UNIVERSITY CENTRE, CHERUKARA P.O, MALAPPURAM DISTRICT-679340,
                (RESIDING AT KADIYARAKATH, P.O. FAROOK COLLEGE, KOZHIKODE DISRICT-673
                632)

                BY ADVS.
                V.A.MUHAMMED
                M.SAJJAD
                K.A.SANJEETHA


RESPONDENT/S:

      1         THE STATE OF KERALA
                REPRESENTED BY ITS SECRETARY TO GOVERNMENT, HIGHER EDUCATION
                DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001

      2         THE ALIGARH MUSLIM UNIVERSITY,
                REPRESENTED BY ITS REGISTRAR AT AMU ALIGARH, UTTAR PRADESH-202 002

      3         THE VICE CHANCELLOR,
                ALIGARH MUSLIM UNIVERSITY, ALIGARH, UTTAR PRADESH-202 002

      4         THE FINANCE OFFICER,
                ALIGARGH MUSLIM UNIVERSITY, ALIGARH, UTTAR PRADESH-202 002

      5         THE CO-ORDINATOR,
                AMU CENTERS, NODAL OFFICE , III RD FLOOR, ALIGARH MUSLIM UNIVERSITY ,
                ALIGARH, UTTAR PRADESH-202 002

      6         THE DIRECTOR,
                ALIGARH MUSLIM UNIVERSITY CENTRE, CHERUKARA P.O, MALAPPURAM DISTRICT-
                679 340

      7         DR. FAISAL K.P,
                ASSISTANT PROFESSOR (SOCIOLOGY), ALIGARH MUSLIM UNIVERSITY CENTRE,
                CHERUKARA P.O, MALAPPURAM DISTRICT-679 340


OTHER PRESENT:
              GP SRI JIMMY GEORGE, SMT SANJEETHA K A FOR R3


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 01.09.2021, THE

COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 14205 OF 2021
                                      2




                              JUDGMENT

Petitioner was teaching in the Research & P.G

Department of Chemistry in Farook College for 26 years, while

working was appointed as Registrar, Kannur University. He

served over 5 years in the Central University of Kerala. On the

basis of brilliant record, was appointed as Director of Centre of

Aligarh Muslim University (AMU), Malappuram with effect

from 20.2.2017 and continued till 25.4.2019. No Dues

Certificate, after having been relieved was issued on 17.9.2019

but terminal benefits were not paid. In this regard

representations Exts. P4 to P7 were submitted but no action

has been taken.

2. I have heard the learned counsel for the parties.

Without expressing any opinion on the merits of the

matter, I dispose of the writ petition with a direction to the

Respondent No.5 to take a call on the representation, Exts.P4

to P7 submitted by the petitioner with regard to release of the

terminal benefits after affording an opportunity of hearing, in WP(C) NO. 14205 OF 2021

accordance with law, within a period of two months from the

date of receipt of a certified copy of this judgment. The said

exercise can be done either through physical or virtual mode.

In case of any failure of the same, liberty is granted to the

petitioner to revive the writ petition.

Sd/-

sab                                        AMIT RAWAL

                                              JUDGE
 WP(C) NO. 14205 OF 2021



                    APPENDIX OF WP(C) 14205/2021
PETITIONER EXHIBITS

Exhibit P1                TRUE COPY OF THE APPOINTMENT ORDER OF THE

PETITIONER VIDE LETTER DATED 14.02.2017.

Exhibit P2 TRUE COPY OF THE HANDING OVER/TAKING OVER CHARGE OF DIRECTOR VIDE LETTER NO. MPMC/E../ DATED 25.04.2019.

Exhibit P3 TRUE COPY OF THE NO DUES CERTIFICATE VIDE NO.

MPMC/E/GEN/STFS/619/2019 DATED 17.09.2019 ISSUED BY THE DIRECTOR, ALIGARH MUSLIM UNIVERSITY CENTRE, MALAPPURAM.

Exhibit P4 TRUE COPY OF PETITION OF THE PETITIONER VIDE LETTER ADDRESSING THE SHRI. ABDUL HAMID SB, IPS, COORDINATOR ALIGARH MUSLIM UNIVERSITY, ALIGARH, DATED 16.03.2020.

Exhibit P5 TRUE COPY OF PETITION OF THE PETITIONER VIDE LETTER ADDRESSING THE PROF. SHAKEEL SAMADANI SAHEB, COORDINATOR, ALIGARH MUSLIM UNIVERSITY, ALIGARH DATED 29.06.2020.

Exhibit P6 TRUE COPY OF PETITION OF THE PETITIONER VIDE LETTER ADDRESSING THE PROF. TARIQ MANSOOR SB, VICE CHANCELLOR, ALIGARH MUSLIM UNIVERSITY, ALIGARH DATED 08.09.2020.

Exhibit P7 TRUE COPY OF PETITION OF THE PETITIONER VIDE LETTER ADDRESSING THE PROF. MD. SHAKEEL AHMAD SAMADANI SB, COORDINATOR, ALIGARH MUSLIM UNIVERSITY, ALIGARH DATED 16.02.2021.

Exhibit P8 TRUE COPY OF PETITION OF THE PETITIONER VIDE LETTER ADDRESSING THE PROF. DR. S.M. SAYED JAVED AKHTAR SB, FINANCE OFFICER, ALIGARH MUSLIM UNIVERSITY, ALIGARH DATED 18.04.2021 THROUGH MAIL.

 
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