Sunny John vs Dist.Collector, Wayanad
2021 Latest Caselaw 17904 Ker

WP(C) NO. 6726, 8234 OF 2007                    1



               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
            THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 WEDNESDAY, THE 1ST DAY OF SEPTEMBER 2021 / 10TH BHADRA, 1943
                               WP(C) NO. 6726 OF 2007
PETITIONER/S:

              PULAVAR HAMSATH
              AGED 43 YEARS
              SO.MUHAMMEDKANI RAWTHER, AGED 43 YEARS, AYISHA
              NIVAS, BATHERY, WAYANAD DISTRICT.

              BY ADV SRI.PULAVAR HAMSATH (PARTY)



RESPONDENT/S:

              THE DISTRICT COLLECTOR,
              WAYANAD CIVIL STATION, KALPETTA.

              SMT.DEEPA NARAYANAN, SR.GP


       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 01.09.2021, ALONG WITH WP(C).8234/2007, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 6726, 8234 OF 2007                    2




               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
            THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 WEDNESDAY, THE 1ST DAY OF SEPTEMBER 2021 / 10TH BHADRA, 1943
                               WP(C) NO. 8234 OF 2007
PETITIONER/S:

      1       SUNNY JOHN
              S/O ULAHANNAN

      2       ANIL
              S/O.ULAHANNAN

      3       RENNY JOHN
              D/O.ULAHANNAN
              ALL ARE RESIDING AT MALANA HOUSE, KOLAVAYALAM,
              MUTTIL POST, WAYANAD

              BY ADVS.
              SMT.T.D.RAJALAKSHMI
              SRI.E.R.VENKATESWARAN



RESPONDENT/S:

              DIST.COLLECTOR, WAYANAD
              STATION,KALPETTA.

              SMT.DEEPA NARAYANAN, SR.GP


       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 01.09.2021, ALONG WITH WP(C).6726/2007, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 6726, 8234 OF 2007               3




                       P.V.KUNHIKRISHNAN, J
                 --------------------------------------------
          W.P.(C.) Nos. 6726 of 2007 & 8234 of 2007
        --------------------------------------------------------------
           Dated this the 1st day of September, 2021


                               JUDGMENT

The counsel, who filed these writ petitions is no more.

Therefore, this Court issued notice to the petitioners in these

writ petitions. Notice issued to the writ petitioner in W.P.(C.)

No. 6726/2007 is returned with an endorsement "not known".

The notice issued to the writ petitioner in W.P.(C.) No.

8234/2007 is served, but there is no appearance.

Since there is no appearance for the petitioners, these

writ petitions are dismissed for non-prosecution.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS

APPENDIX OF WP(C) 6726/2007

PETITIONER EXHIBITS

EXHIBIT P1 PHOTO COPY OF THE ORDER PASSED BY THE RESPONDENT DT.15.03.2005

EXHIBIT P2 PHOTO COPY OF THE REPORT DATED 22.03.2006 OF TAHASILDAR, VYRTHIRI

EXHIBIT P3 PHOTO COPY OF THE REPORT DATED 29.8.2005 OF GEOLOGIST

EXHIBIT P4 PHOTO COPY OF THE REPORT DT.19.9.2006 OF GEOLOGIST,MEENANAGADI

EXHIBIT P4 PHOTO COPY OF MEMO SUBMITTED BY THE GOVT.PLEADER IN OP NO.18759/06

EXHIBIT P5 PHOTO COPY OF JUDGMENT IN WP(C)NO.18759/06 DATED 20.10.2006

EXHIBIT P6 PHOTO COPY OF THE REPORT SUBMITTED BY THE TAHSILDAR VYTHIRI DT.1.1.2007

EXHIBIT P7 PHOTO COPY OF THE ORDER NO.REF.NO.12.15999/06 DT.12.2.07 BY THE RESPONDENT.

EXHIBIT P8 PHOTO COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER DT.9.4.2005