Tuesday, 12, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

The Managing Committee Of The ... vs The Joint Registrar Of ...
2021 Latest Caselaw 23777 Ker

Citation : 2021 Latest Caselaw 23777 Ker
Judgement Date : 30 November, 2021

Kerala High Court
The Managing Committee Of The ... vs The Joint Registrar Of ... on 30 November, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                THE HONOURABLE MR. JUSTICE SATHISH NINAN
   TUESDAY, THE 30TH DAY OF NOVEMBER 2021 / 9TH AGRAHAYANA, 1943
                        WP(C) NO. 25107 OF 2021
PETITIONER/S:

    1     THE MANAGING COMMITTEE OF THE MANEED SERVICE CO-
          OPERATIVE BANK LTD.NO.E.59
          MANEED P.O., PIRAVOM, ERNAKULAM, REPRESENTED BY ITS
          PRESIDENT.
    2     MANEED SERVICE CO-OPERATIVE BANK LTD.NO.E.59
          MANEED P.O., PIRAVOM, ERNAKULAM, REPRESENTED BY ITS
          SECRETARY
          BY ADVS.
          B.S.SWATHI KUMAR
          ANITHA RAVINDRAN
          HARISANKAR N UNNI
          NAVVYA UNNI


RESPONDENT/S:

    1     THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (G),
          CIVIL STATION, KAKKANAD, ERNAKULAM-682 030.
    2     THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES (G)
          MUVATTUPUZHA, ERNAKULAM-686 661.
    3     THE UNIT INSPECTOR
          KOOTHATTUKULAM, OFFICE OF THE ASSISTANT REGISTRAR OF
          CO-OPERATIVE SOCIETIES (G), MUVATTUPUZHA, ERNAKULAM,
          686 661.

          SR.GP: SRI.BIMAL K NATH
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 25107 OF 2021          2

                           JUDGMENT

The order impugned in the Writ Petition has

been withdrawn as per order dated 29.11.2021

without prejudice to the rights to initiate

fresh proceedings.

In the light thereof, without prejudice to

the rights of the parties, the Writ Petition is

closed.

Sd/-

SATHISH NINAN JUDGE sd

APPENDIX OF WP(C) 25107/2021

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER NO.CRP(2)1265/2021 DATED 22.10.2021 OF THE IST RESPONDENT. Exhibit P2 TRUE COPY OF THE COMPLAINT FILED BEFORE THE IST RESPONDENT DATED NIL. Exhibit P3 TRUE COPY OF THE REPORT NO.514/2021 DATED 6.8.2021 OF THE 2ND RESPONDENT. Exhibit P4 TRUE COPY OF THE NOTICE REGARDING THE PROTEXT MARCH TO BE HELD ON 9.11.2021.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter