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Raziya.C vs Union Of India
2021 Latest Caselaw 23758 Ker

Citation : 2021 Latest Caselaw 23758 Ker
Judgement Date : 30 November, 2021

Kerala High Court
Raziya.C vs Union Of India on 30 November, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
   TUESDAY, THE 30TH DAY OF NOVEMBER 2021 / 9TH AGRAHAYANA, 1943
                       WP(C) NO. 25434 OF 2021
PETITIONER:

          RAZIYA.C.,
          AGED 53 YEARS
          W/O.MUHAMED ASHRAF, KALATHIL HOUSE, AYANIKKAD P.O.,
          IRINGAL, KOZHIKODE-673 521.

          BY ADV P.SATHISAN



RESPONDENTS:

    1     UNION OF INDIA,
          REPRESENTED BY THE SECRETARY, MINISTRY OF ROAD
          TRANSPORT AND HIGHWAYS, NEW DELHI P.O., PIN-110 001.

    2     STATE OF KERALA,
          REPRESENTED BY THE SECRETARY, PUBLIC WORKS DEPARTMENT,
          GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM P.O., PIN-
          695 001.

    3     THE NATIONAL HIGHWAYS AUTHORITY OF INDIA,
          G-586, SECTOR 10, SWARAKA P.O., NEW DELHI-110 075,
          REPRESENTED BY ITS CHAIRMAN.

    4     THE PROJECT DIRECTOR, NHAI,
          KOZHIKODE, LOTUS HOUSE 34 1487A, PROVIDENCE WOMEN'S
          COLLEGE ROAD, MALAPARAMBA P.O., PIN-673 009

    5     SPECIAL DEPUTY COLLECTOR AND COMPETENT AUTHORITY,
          LAND ACQUISITION, NHAI, COLLECTORATE, KOZHIKODE P.O.,
          PIN-673 020.

    6     PAYYOLI MUNICIPALITY,
          MUNICIPALITY ROAD, PAYYOLI P.O., KERALA-673 522,
          REPRESENTED BY SECRETARY.
 WP(C) NO. 25434 OF 2021
                                2

OTHER PRESENT:

          SMT.SURYA BINOY.SR.G.P.




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 25434 OF 2021
                                   3




                             JUDGMENT

The learned counsel for the petitioner submits that

this writ petition is not pressed.

This submission is recorded. Consequently this writ

petition is dismissed as having been not pressed.

Sd/-

DEVAN RAMACHANDRAN

ANB JUDGE WP(C) NO. 25434 OF 2021

APPENDIX OF WP(C) 25434/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE PROPERTY TAX RECEIPT IN RELATION TO THE SUBJECT MATTER PROPERTY DATED 12.10.2021.

Exhibit P2 TRUE COPY OF THE RELEVANT SECTION 3G AWARD WITH RESPECT TO PROPERTY DATED 03.02.2021.

Exhibit P3 TRUE COPY OF PHOTOGRAPHS OF PRESENT TEMPORARY SHED USED FOR HOTEL BUSINESS IN THE LEFTOVER STRIP OF LAND.

Exhibit P3 A TRUE COPY OF PHOTOGRAPHS OF PRESENT TEMPORARY SHED USED FOR HOTEL BUSINESS IN THE LEFTOVER STRIP OF LAND.

Exhibit P3 B TRUE COPY OF PHOTOGRAPHS OF PRESENT TEMPORARY SHED USED FOR HOTEL BUSINESS IN THE LEFTOVER STRIP OF LAND.

Exhibit P4 TRUE COPY OF THE ROUGH SKETCH OF THE LEFTOVER LAND.

 
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