Arch Diocesan Educational Agency vs Sony P.Alex
2021 Latest Caselaw 23712 Ker

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                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                  THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                           &
                      THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
             Tuesday, the 30th day of November 2021 / 9th Agrahayana, 1943
                                  WA NO. 1061 OF 2021

        AGAINST JUDGMENT DATED 25.01.2021 IN WP(C) 28047/2019 OF THIS COURT.

                                          ---

   APPELLANT/RESPONDENT NO.7:

      ARCH DIOCESAN CORPORATE EDUCATIONAL AGENCY, ARCH DIOCESE OF ERNAKULAM

      ANGAMALY,REP. BY ITS CORPORATE MANAGER,

      RENEWAL CENTRE,KALOOR,KOCHI-682017.

    BY ADVS.M/S.K.T.THOMAS & MATHEW B.KURAIN

   RESPONDENTS/WRIT PETITIONER/RESPONDENTS 1 TO 6 & 8 TO 10:

    1.SONY P ALEX,AGED 49 YEARS,

      HIGH SCHOOL TEACHER (MATHS),

      ST.AUGUSTINE HIGH SCHOOL, ERNAKULAM,

      ERNAKULAM DISTRICT,KOCHI-682 017.

      RESIDING AT:MANJALI HOUSE,HGC ROAD-1,

      THOTTAKKATTUKARA,ALUVA,PIN-683108.

    2.STATE OF KERALA,

      REPRESENTED BY SECRETARY TO GOVERNMENT,

      GENERAL EDUCATION DEPARTMENT,SECRETARIAT,

      THIRUVANANTHAPURAM-695 001.

    3.DEPUTY DIRECTOR OF EDUCATION,

      ERNAKULAM,CIVIL STATION,

      KAKKANAD,ERNAKULAM,PIN-682030.

    4.DISTRICT EDUCATIONAL OFFICER, ERNAKULAM,PIN-682011.

    5.DISTRICT EDUCATIONAL OFFICER, CHERTHALA,PIN-688524.

                                                                             P.T.O.
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    6.DISTRICT EDUCATIONAL OFFICER, ALUVA,PIN-683101.

    7.DISTRICT EDUCATIONAL OFFICER,IRINJALAKKUDA,PIN-680121.

    8.SHIBY ABRAHAM, HIGH SCHOOL TEACHER (MATHS),

      ST.MICHAELS HIGH SCHOOL,KAVIL,CHERTHALA,PIN-688524.

    9.JENNY E.A., HIGH SCHOOL TEACHER (MATHS),

      CARDINAL HIGH SCHOOL,THRIKKAKARA,ERNAKULAM,PIN-682021.

    10.SHINY PAUL, HIGH SCHOOL TEACHER (MATHS),

        P.S HIGH SCHOOL,THIRUMUDIKUNNU,

        IRINJALAKKUDA,PIN-680121.

    BY ADV.SRI.PETER JOSE CHRISTO FOR R1.

    GOVERNMENT PLEADER FOR R2 TO R7.


        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation of the judgment dated 25.01.2021 in W.P.(C) No.28047
   of 2019 passed by the learned Single Judge, pending disposal of the Writ
   Appeal.


        This Writ Appeal coming on for admission on 30/11/2021 upon perusing
   the appeal memorandum, the court on the same day passed the following:

                                          ORDER

Admit. Sri.Peter Jose Christo, the learned counsel takes notice for the 1st respondent. The learned Government Pleader takes notice for the respondents 2 to 7. Issue notice by speed post to the respondents 8 to

10.

Post on 03.12.2021.

There will be an interim stay, as prayed for, pending disposal of the writ appeal.

30/11/2021 Sd/-A.K.JAYASANKARAN NAMBIAR,JUDGE

Sd/- MOHAMMED NIAS C.P., JUDGE

30-11-2021 /True Copy/ Assistant Registrar